High Courts16 Jan 2007Dismissed
The Commissioner, Trade Tax Vs S/s Ravel Baton Store
Allahabad High Court · (2009) 23 VST 52
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 143 of 149
High Courts16 Jan 2007Allowed
Anand Singh Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2007) 2 ADJ 391 : (2007) 1 AWC 912 : (2007) 113 FLR 370 : (2007) 2 UPLBEC 72
High Courts16 Jan 2007Allowed
Suraj Pal and Smt. Ketki Vs Sri Vinod Kumar Bajpai and Oriental Insurance Company Ltd.
Allahabad High Court · (2008) ACJ 1739 : (2007) 2 AWC 1745 : (2007) 112 FLR 1002
Employees Compensation Act, 1923 — Section 10Evidence Act, 1872 — Section 108
High Courts16 Jan 2007Allowed
Ram Dayal Vs State of U.P. and Devidayal Gupta
Allahabad High Court · (2007) 2 ADJ 544 : (2007) 5 AWC 4697
Constitution of India, 1950 — Article 14, 19, 226, 372Customs Act, 1962 — Section 25Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 18, 2, 25, 3
High Courts16 Jan 2007Allowed
Iliyas Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0128
Uttar Pradesh Municipalities Act, 1916 — Section 173A, 176
High Courts16 Jan 2007Allowed
ITC Limited Vs State of U.P.
Allahabad High Court · (2007) 2 ADJ 245
Constitution of India, 1950 — Article 142, 226
High Courts16 Jan 2007Dismissed
Rajendra Prasad Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 228
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 433
High Courts16 Jan 2007Allowed
Employees State Insurance Corporation,Sarvodaya Nagar Kanpur through Insurance Inspector Vs Mohd.Yunus
Allahabad High Court · (2007) 01 AHC CK 0098
Employees State Insurance Act, 1948 — Section 54A, 82
High Courts16 Jan 2007Dismissed
Shyam Praksh Agarwal and Others etc. Vs State of U.P. and Others etc.
Allahabad High Court · AIR 2007 All 107
Land Acquisition Act, 1894 — Section 11, 16, 18, 23, 26
High Courts16 Jan 2007Dismissed
Naveen Textile Agencies Vs Customs, Excise and Gold (Control) Appellate Tribunal and Commissioner of Central Excise
Allahabad High Court · (2008) 230 ELT 235
Central Excises and Salt Act, 1944 — Section 11AC, 35HConstitution of India, 1950 — Article 226
High Courts15 Jan 2007Disposed Of
Hikmat Ullah and Hashmat Ullah Vs State of U.P., Assistant Regional Transport Officer (Enforcement) and Station House Officer
Allahabad High Court · (2007) 2 ADJ 429
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Motor Vehicles Act, 1988 — Section 207
High Courts15 Jan 2007Dismissed
Dhruwa Prasad Vs State of U.P. and others
Allahabad High Court · (2007) 01 AHC CK 0153
High Courts15 Jan 2007Allowed
Kanti Singh Yadav Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0138
High Courts15 Jan 2007Allowed
Surendra Kumar Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0119
Arms Act, 1959 — Section 18(5)Arms Rules, 1962 — Rule 56
High Courts15 Jan 2007Disposed Of
Deen Bandhu Verma Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0104
High Courts15 Jan 2007Partly Allowed
Gambhir Singh Vs State of U.P., Superintending Engineer, and Executive Engineer, Prantiya Khand, Public Works Department
Allahabad High Court · (2007) 2 ADJ 584 : (2007) 7 AWC 7512
High Courts15 Jan 2007Disposed Of
Daroga Prasad Singh Yadav Vs District Magistrate,Ballia & Anr.
Allahabad High Court · (2007) 01 AHC CK 0086
High Courts15 Jan 2007Allowed
Heeramuni Devi (Smt.) Vs State of U.P. and others
Allahabad High Court · (2007) 01 AHC CK 0081
High Courts12 Jan 2007
Ziledar Vs State of U.P. and Others
Allahabad High Court · (2007) 21 CriminalCC 519
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203
High Courts12 Jan 2007Dismissed
Vipin Kumar Vs Raj Kumar and Another
Allahabad High Court · (2007) 2 AWC 1468
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)