High Courts05 Jan 2007Dismissed
Ram Vishal and others Vs State of U.P. and others
Allahabad High Court · (2007) 01 AHC CK 0151
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 148 of 149
High Courts05 Jan 2007Dismissed
Balrampur Chini Mills Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 2 ADJ 347
Constitution of India, 1950 — Article 14, 226
High Courts05 Jan 2007Dismissed
Rajendra Prasad Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 504
High Courts05 Jan 2007Allowed
Dharam Dev Vs The District Inspector of Schools, The Committee of Management and Surendra Nath Yadav
Allahabad High Court · (2007) 5 AWC 4794 : (2007) 2 UPLBEC 1271
High Courts05 Jan 2007Disposed Of
Ram Singh Vs VII Additional District Judge and Others
Allahabad High Court · (2007) 3 ADJ 236 : AIR 2007 All 102 : (2007) 2 AWC 1362
Provincial Insolvency Act, 1920 — Section 53, 9
High Courts05 Jan 2007
Kamal Kishor Khullar Vs IInd Addl. Civil Judge (J.D.) and Others
Allahabad High Court · (2007) 2 ADJ 396 : (2007) 2 AWC 1085
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts05 Jan 2007Dismissed
Commissioner, Trade Tax Vs Anil Kumar Singh
Allahabad High Court · (2009) 23 VST 80
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts04 Jan 2007
Dhiraj Tiwari Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1284
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Jan 2007
Nazim Khan Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1059
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302
High Courts04 Jan 2007
Sanjeev Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1063
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 504
High Courts04 Jan 2007Dismissed
Nitin Kasana Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1066
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts04 Jan 2007Allowed
Ram Chandra Singh and others Vs Board of Revenue, Allahabad and others
Allahabad High Court · (2007) 01 AHC CK 0150
High Courts04 Jan 2007Dismissed
The Controller of Examinations, University of Allahabad and Deputy Registrar, University of Allahabad Vs Rajneesh Shukla
Allahabad High Court · (2007) 2 ADJ 528 : (2007) 5 AWC 5122
Constitution of India, 1950 — Article 12, 14, 226
High Courts04 Jan 2007Allowed
Committee of Management Mata Tapeshwari Saraswati Vidya Mandir Uchchttar Madhyamik Vidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 671
High Courts04 Jan 2007Allowed
Lala Ram Vidyarthi Vs Chairman, U.P.Jal Nigam, Lucknow
Allahabad High Court · (2007) 01 AHC CK 0127
High Courts04 Jan 2007Allowed
Kishan Lal Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0113
High Courts04 Jan 2007Allowed
Committee of Management, Mata Tapeshwari Saraswati Vidya Mandir Uchchttar Madhyamik Vidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ADJ 443
High Courts04 Jan 2007Allowed
Indu Prakash Varma and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0093
High Courts04 Jan 2007Dismissed
Bharat Petroleum Corpn. Ltd. Vs Smt. Ramavati Devi and Others
Allahabad High Court · (2007) 2 ADJ 73 : (2007) 1 AWC 679
Transfer of Property Act, 1882 — Section 106
High Courts04 Jan 2007
Mahendra Pal Singh Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 862
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302