High Courts13 Dec 2007Disposed Of
Dinesh Mishra and Anr Vs Union of India and Ors.
Allahabad High Court · (2007) 12 AHC CK 0070
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 5 of 149
High Courts13 Dec 2007Dismissed
Vishwanath and Others Vs Sultan
Allahabad High Court · (2008) 2 AWC 1337
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 123(2)
High Courts13 Dec 2007Allowed
Meghraj, Man Singh, Damber Singh and Basdeo (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0052
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Dec 2007Allowed
Jauhari Lal Trivedi Vs State of U.P., Joint Director of Education, Kanpur Region, District Inspector of Schools and Shri Ashok Kumar Singh Parihar
Allahabad High Court · (2007) 12 AHC CK 0032
High Courts12 Dec 2007Dismissed
Qambar Raza Vs State of U.P. and Others
Allahabad High Court · (2008) 2 UPLBEC 91
High Courts12 Dec 2007Dismissed
Commissioner of Income Tax-II Vs Banda District Co-operative Bank Ltd.
Allahabad High Court · (2007) 12 AHC CK 0145
Income Tax Act, 1961 — Section 44AB
High Courts12 Dec 2007Dismissed
State of U.P. Vs Dr. Sitaram Singh and Others
Allahabad High Court · (2008) CriLJ 1533 : (2008) 1 DMC 566 : (2008) 3 RCR(Criminal) 282
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts12 Dec 2007
Taj Royalty Vs The State of U.P.
Allahabad High Court · (2008) 1 AWC 656 : (2008) 104 RD 136
High Courts12 Dec 2007Disposed Of
Vijay Malik and Maqsood Vs State of U.P.
Allahabad High Court · (2008) 6 AWC 6019 : (2008) 104 RD 390 : (2008) 1 UPLBEC 324
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Uttar Pradesh Kshettra Panchayat and Zila Panchayat Manual, 1961 — Section 251
High Courts12 Dec 2007Allowed
Bhopal Singh Vs Nepal Singh and Jaipal Singh, Smt. Yashpal Kaur and Smt. Samantra
Allahabad High Court · (2007) 12 AHC CK 0117
Specific Relief Act, 1963 — Section 16
High Courts12 Dec 2007Dismissed
Sunil Kumar Modi Vs Munna Lal Gupta
Allahabad High Court · (2007) 12 AHC CK 0065
Transfer of Property Act, 1882 — Section 106, 111(g), 114
High Courts12 Dec 2007Allowed
Maa Vind Vasini Industries Vs Purvanchal Vidut Vitran Nigam Ltd.
Allahabad High Court · (2008) 1 AWC 1002
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 46, 57, 57AElectricity Act, 2003 — Section 108
High Courts12 Dec 2007
Surendra Kumar Srivastava Vs State of U.P.
Allahabad High Court · (2008) 6 AWC 5916 : (2008) 116 FLR 799
High Courts12 Dec 2007
State of U.P. Vs Dr. Sita Ram Singh and Others
Allahabad High Court · (2008) 1 ACR 889 : (2008) 2 ALT(Cri) 26
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts12 Dec 2007Allowed
Smt. Qamar Jahan Vs State of U.P.
Allahabad High Court · (2008) 5 AWC 4894 : (2008) 2 UPLBEC 74
Constitution of India, 1950 — Article 21, 226
High Courts11 Dec 2007Dismissed
Dinesh Tiwari Vs State of U.P. and Mahendra Prasad Tiwari
Allahabad High Court · (2007) 12 AHC CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 323, 504, 506
High Courts11 Dec 2007Allowed
Ashfaq Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1404
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 32, 42, 43, 50
High Courts11 Dec 2007Allowed
Shyam Kumar Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1436 : (2008) 3 UPLBEC 2294
Constitution of India, 1950 — Article 4(2), 5Criminal Procedure Code, 1973 (CrPC) — Section 313, 42, 43Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 42, 50, 57
High Courts11 Dec 2007Allowed
Commissioner, Trade Tax Vs Chemicals and Insecticides
Allahabad High Court · (2008) 17 VST 269
High Courts11 Dec 2007
Mohd. Hakim Vs State of U.P.
Allahabad High Court · (2008) 104 RD 269
Forest (Conservation) Act, 1980 — Section 2