High Courts14 Dec 2007Disposed Of
Saurabh Basu Vs Union of India and Others
Allahabad High Court · (2007) 12 AHC CK 0069
Insurance Act, 1938 — Section 45
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 4 of 149
High Courts14 Dec 2007Dismissed
Hari Dhyana Nand Chela Sarnanand @ Dev Nath Yadav, Hari Gyana Nand Chela Sarnanand @ Dev Nath Yadav, Beani Dayala Nand alias Lal Bahadur Chela Sarnanand @ Dev Nath Yadav and Dharma Darshna Nand Chela Sarnanand @ Dev Nath Yadav Vs State of U.P. and Arvind Singh
Allahabad High Court · (2008) 1 ACR 894
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 147, 148
High Courts14 Dec 2007Dismissed
Committee of Management, Rehbar-e-Aam Muslim Inter College Vs The District Inspector of Schools, Dr. Megh Singh, M.P.G.H., Presently District Inspector of Schools, The Station Officer and Sri Shahab Uddin
Allahabad High Court · (2008) 1 UPLBEC 703
Constitution of India, 1950 — Article 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16(FF)
High Courts14 Dec 2007Dismissed
Sunil Kumar Singhal and Sri Ram Singhal Vs Vinod Kumar
Allahabad High Court · (2008) 6 AWC 6032
Arbitration Act, 1940 — Section 39Evidence Act, 1872 — Section 93
High Courts14 Dec 2007Dismissed
Yadvendra Singh, Gajendra Singh, Har Charan Tiwari and Vishnu Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 842
Constitution of India, 1950 — Article 226
High Courts14 Dec 2007
Hari Dhyananand and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 894
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482, 494Penal Code, 1860 (IPC) — Section 302, 34, 504, 506
High Courts14 Dec 2007
Jagdish Chand, Mahabir Singh, Bhule Ram and Gopi Chand Vs New Okhla Industrial Development Authority (NOIDA) and State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0026
Land Acquisition Act, 1894 — Section 18, 23
High Courts14 Dec 2007
Smt. Ramwati and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 887
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156(3), 190, 482Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 192(A), 198(4), 198(7), 198A, 198A(2)
High Courts14 Dec 2007Allowed
Shanker Lal Vs Punjab and Sind Bank, Government of India
Allahabad High Court · (2008) 1 UPLBEC 490
Constitution of India, 1950 — Article 14, 16
High Courts14 Dec 2007Dismissed
Mohinder Singh Pandher Vs C.B.I. S.P.E., State of U.P. and Nand Lal
Allahabad High Court · (2007) 12 AHC CK 0006
Penal Code, 1860 (IPC) — Section 120B, 212, 214, 376
High Courts13 Dec 2007Dismissed
Shiva Nand Vs Presiding Officer, Labour Court, Superintending Engineer, Anusandhan Evam Niyojan (Jal Sansthan), Executive Engineer, Anusandhan Evam Niyojan (Jal Sansthan) and Sanradhan Adhikari
Allahabad High Court · (2008) 117 FLR 523
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6
High Courts13 Dec 2007Dismissed
Shiva Kant Rai Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 937
Constitution of India, 1950 — Article 226
High Courts13 Dec 2007Disposed Of
Piyush Kumar Nirmal and Others Vs Vice Chancellor, Bundelkhand University, Controller of Examination, Bundelkhand University, Head of the Department, Institute of Management Studies, Bundelkhand University and Coordinator, Bachelors of Business Administration (BBA) Programme, Bundelkhand University
Allahabad High Court · (2008) 6 AWC 6103 : (2008) 2 UPLBEC 70
High Courts13 Dec 2007Allowed
Committee of Management, Dr. Lohiya Madhyamik Vidyalaya and Om Prakash Yadava Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 946 : (2008) 2 UPLBEC 71
Societies Registration Act, 1860 — Section 25(1)
High Courts13 Dec 2007Dismissed
Committee of Management, Prathamik Anusuchit Prathmik Pathshala and Others Vs Chief Secretary, Government of Uttar Pradesh and Others
Allahabad High Court · (2007) 12 AHC CK 0122
Constitution of India, 1950 — Article 21A, 45
High Courts13 Dec 2007Allowed
Pappu Vs State of U.P.and Another
Allahabad High Court · (2007) 12 AHC CK 0113
Uttar Pradesh Excise Act, 1910 — Section 72
High Courts13 Dec 2007Dismissed
Ratan Singh Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0099
High Courts13 Dec 2007Dismissed
Dilipsingh Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0091
High Courts13 Dec 2007Disposed Of
Her Highness Maharani Rewa Vs Sangam Upnivesh Awas and Nirman Sahakari Samiti Ltd.and Ors.
Allahabad High Court · (2007) 12 AHC CK 0086
Suits Valuation Act, 1887 — Section 8Uttar Pradesh Court Fees Act, 1870 — Article 17, 7(ivA)
High Courts13 Dec 2007Dismissed
A.H.Wheeler and Co.Pvt. Ltd. and Anr. Vs Vijay Kumar Mehta
Allahabad High Court · (2007) 12 AHC CK 0074