High Courts19 Dec 2007Dismissed
Muminlal Vs State of UP.and Others
Allahabad High Court · (2007) 12 AHC CK 0094
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 2 of 149
High Courts19 Dec 2007Disposed Of
Ram Bharos Saroj Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0067
High Courts19 Dec 2007Dismissed
Ramanand and Guddu alias Pramod Kumar (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0042
Penal Code, 1860 (IPC) — Section 302, 307, 34, 366
High Courts19 Dec 2007
State of U.P. Vs Ramesh Kumar Barnwal and Others
Allahabad High Court · (2008) 1 ACR 818
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 149, 304B, 498A
High Courts19 Dec 2007Allowed
Dr. Rajendra Kumar Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 804 : (2008) 2 UPLBEC 80
Constitution of India, 1950 — Article 226
High Courts18 Dec 2007Dismissed
Virendra Kumar Mishra Vs The State of U.P., The Additional Director of Education (Secondary), Directorate of Education and The Additional Director of Education (Patrachar Siksha) Patrachar Siksha Sansthan
Allahabad High Court · (2008) 2 UPLBEC 78
Constitution of India, 1950 — Article 326(3)
High Courts18 Dec 2007Allowed
Manoj Kumar Vs Mohd. Saud and Another
Allahabad High Court · (2008) 1 AWC 687 : (2008) 1 UPLBEC 588
High Courts18 Dec 2007Dismissed
U.P.Awas and Vikash Parishad, Lucknow Vs Ganeshi Dutt Joshi (Dead) and another
Allahabad High Court · (2007) 12 AHC CK 0104
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 54
High Courts18 Dec 2007Disposed Of
Prema Devi Vs Union of India and Ors.
Allahabad High Court · (2007) 12 AHC CK 0088
High Courts18 Dec 2007Dismissed
Sri Ram Laut Vs Sri Gomti (Dead), By Lrs.and Others
Allahabad High Court · (2007) 12 AHC CK 0082
Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts18 Dec 2007Allowed
Shiv Shanker Lal Vs State of U.P.
Allahabad High Court · (2008) 5 AWC 4899 : (2008) 117 FLR 106 : (2008) 2 UPLBEC 62
High Courts18 Dec 2007Dismissed
Tapasya Projects Ltd. Vs Assistant Commissioner of Income Tax
Allahabad High Court · (2007) 12 AHC CK 0039
Income Tax Act, 1961 — Section 153A
High Courts18 Dec 2007Dismissed
Ram Laut Vs Gomti (D) by L.Rs. and Others
Allahabad High Court · (2008) 6 AWC 6029 : (2008) 104 RD 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts18 Dec 2007Allowed
Dr. Narendra Kumar Pandey and Another Vs Chancellor, Lucknow University and Others
Allahabad High Court · (2008) 2 AWC 1990
Uttar Pradesh State Universities Act, 1973 — Section 31(4), 31(8)(a)
High Courts17 Dec 2007
Ajai verma Vs Commissioner of Income Tax and Another
Allahabad High Court · (2008) 304 ITR 30
Income Tax Act, 1961 — Section 144, 148
High Courts17 Dec 2007Allowed
Bal Govind Sonkar and Vikram Singh A.S.P. (Rural) Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 342, 365, 367
High Courts17 Dec 2007
Ram Prasad and Others Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0135
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 141, 149, 307
High Courts17 Dec 2007Dismissed
Bal Krishna Verma Vs VIth Additional District Judge and Others
Allahabad High Court · (2008) 2 AWC 1217
Civil Procedure Code, 1908 (CPC) — Section 146Transfer of Property Act, 1882 — Section 52
High Courts17 Dec 2007Allowed
Mohd.Javed Khan Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0093
High Courts17 Dec 2007Allowed
Julfequar Khan Vs Saleem and Others
Allahabad High Court · (2007) 12 AHC CK 0081
Arbitration Act, 1940 — Section 2(9)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Registration Act, 1908 — Section 17