High Courts07 Dec 2007Dismissed
Kripal Singh and others Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0095
Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 7 of 149
High Courts07 Dec 2007Dismissed
Islamuddin (In Jail) through his rent friend it Shakeel Ahmad Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 504
High Courts07 Dec 2007
Nihal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 838
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(1), 173, 200, 202Penal Code, 1860 (IPC) — Section 304, 394, 504, 506
High Courts07 Dec 2007
Paharpur Cooling Towers Ltd. Vs Anuradha Masala Udhyog Pvt. Ltd.
Allahabad High Court · (2007) 12 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 441
High Courts06 Dec 2007Partly Allowed
State of U.P. and Another Vs District Judge and Others
Allahabad High Court · (2008) 2 AWC 1348
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts06 Dec 2007Dismissed
B.R.Trading Company and another Vs Dharam Raj Sahu and others
Allahabad High Court · (2007) 12 AHC CK 0100
Transfer of Property Act, 1882 — Section 106, 114
High Courts06 Dec 2007Allowed
Yashoda Devi and others Vs Special/Additional District Judge, Pratapgarh and others
Allahabad High Court · (2007) 12 AHC CK 0077
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Dec 2007Dismissed
Uma Shankar Vs Roshan Lal and others
Allahabad High Court · (2007) 12 AHC CK 0063
High Courts06 Dec 2007Dismissed
Dharam Pal Singh Vs Hira Lal and Another
Allahabad High Court · (2008) 1 AWC 658
High Courts06 Dec 2007Dismissed
Mohd. Tarik @ Guddu Vs The Commissioner, Allahabad Division, The District Magistrate and State of Uttar Pradesh
Allahabad High Court · (2007) 12 AHC CK 0049
Penal Code, 1860 (IPC) — Section 323, 506
High Courts06 Dec 2007Dismissed
Santosh Kumar alias Tata Vs Smt. Meena Devi
Allahabad High Court · (2008) 2 AWC 1222 : (2008) 104 RD 449
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts06 Dec 2007Dismissed
Hukum Chand Vs The State Service Tribunal and Others
Allahabad High Court · (2008) 2 UPLBEC 1066
Constitution of India, 1950 — Article 226
High Courts06 Dec 2007
Life Insurance Corporation of India and The Senior Divisional Manager, Life Insurance Corporation of India Vs Kailash Nath, Bijai Shanker, Shyam Narayan and Bharat Lal
Allahabad High Court · (2008) 2 AWC 1399 : (2008) 116 FLR 1031 : (2008) 1 UPLBEC 472
Constitution of India, 1950 — Article 309Life Insurance Corporation Act, 1956 — Section 3
High Courts06 Dec 2007
Vimla Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 1025 : (2008) 104 RD 288 : (2009) 1 UPLBEC 863
Forest (Conservation) Act, 1980 — Section 2
High Courts06 Dec 2007Dismissed
Bateshwari, Gyan Singh and Ram Baboo (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0011
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Dec 2007Dismissed
Commissioner of Income Tax Vs Sri D.S. Batra (Indl.)
Allahabad High Court · (2007) 12 AHC CK 0171
Income Tax Act, 1961 — Section 147
High Courts05 Dec 2007Dismissed
Prahlad Kumar Gupta and Smt. Kamla Gupta Vs The State of U.P.
Allahabad High Court · AIR 2008 All 120 : (2008) 2 AWC 1227
Constitution of India, 1950 — Article 226
High Courts05 Dec 2007Allowed
Jitendra Kumar Agarwal and Another Vs Brigadier Daya Krishna Rastogi
Allahabad High Court · (2008) 1 AWC 660
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts05 Dec 2007Dismissed
Usman Vs Union of India (UOI)
Allahabad High Court · (2007) 12 AHC CK 0158
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Dec 2007
Emami Limited Vs State of U.P., The Joint Commissioner (Appeal)-3, Trade Tax, The Trade Tax Tribunal and The Deputy Commissioner (Assessment)-18A, Trade Tax
Allahabad High Court · (2007) 12 AHC CK 0157
Uttar Pradesh Trade Tax Act, 1948 — Section 10(8)