COURT ARCHIVE

Allahabad High Court judgments, 2015

2,401 judgments · page 2 of 121

High Courts22 Dec 2015Allowed

Santosh Kumar Vs State of U.P.

Allahabad High Court · (2016) 1 ADJ 653

Criminal Procedure Code, 1973 (CrPC) - Section 161, 293(1), 313, 437AEvidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 201, 302, 376, 376(2)(f)

High Courts22 Dec 2015Dismissed

Buddhi Sagar and Others Vs Deputy Director of Consolidation, Bahraich and Others

Allahabad High Court · (2016) 130 RD 188

Evidence Act, 1872 - Section 68, 69Succession Act, 1925 - Section 63Transfer of Property Act, 1882 - Section 3

High Courts22 Dec 2015Dismissed

Manoj and Others Vs State of U.P.

Allahabad High Court · (2016) 93 ALLCC 26

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 304B, 306, 498A, 498-A

High Courts22 Dec 2015Dismissed

Santosh Kumar Pandey Vs State of U.P. and Others

Allahabad High Court · (2016) 1 ADJ 360

High Courts22 Dec 2015Dismissed

Ram Lakhan Yadav Vs D.I.O.S. and Others

Allahabad High Court · (2015) 12 AHC CK 0007

Constitution of India, 1950 - Article 226

High Courts22 Dec 2015Dismissed

V.K. Gupta Vs Presiding Officer Central Govt. Industrial Tri. and Others

Allahabad High Court · (2016) 1 ADJ 399 : (2016) AIR (All) 23 : (2016) 1 UPLBEC 554

Advocates Act, 1961 - Section 29, 30, 33, 36, 36(3)Constitution of India, 1950 - Article 14, 19(1)(g), 19(g), 226, 246Family Courts Act, 1984 - Section 13

High Courts21 Dec 2015Dismissed

Dhruv Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2016) 1 ADJ 487 : (2016) 2 ALJ 163

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 13, 2(e), 32, 33, 36

High Courts21 Dec 2015Allowed

Gail (India) Ltd. Vs Presiding Off. Cen. Govt. Indus. Tri.-Cum-Lab. Court and Others

Allahabad High Court · (2016) 1 ADJ 544

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 12Industrial Disputes Act, 1947 - Section 10, 10(1), 10(4), 10A, 11

High Courts21 Dec 2015Allowed

Shyam Lal Yadav Vs Union of India and Others

Allahabad High Court · (2015) 12 AHC CK 0133

Constitution of India, 1950 - Article 21, 22, 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 156(3)National Security Act, 1980 - Section 3(2), 3(5)

High Courts21 Dec 2015Dismissed

Director Health Services & Family Welfare Vs U.P. State Micro and Small Enterprises E.F. Council and Others

Allahabad High Court · (2016) 2 ADJ 808 : (2016) 115 ALR 56

Arbitration and Conciliation Act, 1996 - Section 31, 34, 34(3), 36, 37Constitution of India, 1950 - Article 227Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 7

High Courts21 Dec 2015Dismissed

Mahavir and Others Vs State of U.P.

Allahabad High Court · (2015) 12 AHC CK 0071

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 308, 323, 34

High Courts21 Dec 2015Dismissed

Bhagwan Din Vs State

Allahabad High Court · (2016) 92 ALLCC 871

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34

High Courts21 Dec 2015Allowed

Ram Lakhan Yadav Vs Usha Rani and Others

Allahabad High Court · (2016) 1 ADJ 451 : (2016) 114 ALR 827 : (2016) 1 UPLBEC 420

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 7Constitution of India, 1950 - Article 226Representation of the People Act, 1951 - Section 100

High Courts21 Dec 2015

Jeetan Kurmi and Others Vs State of U.P.

Allahabad High Court · (2016) 92 ALLCC 877

Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 120B, 120-B, 147, 148, 149

High Courts21 Dec 2015Allowed

Jayhind Singh Vs State of U.P.

Allahabad High Court · (2016) 2 ADJ 148 : (2016) 93 ALLCC 10

Criminal Procedure Code, 1973 (CrPC) - Section 437-APenal Code, 1860 (IPC) - Section 302, 34

High Courts18 Dec 2015Allowed

Brijesh Kumar Vs State of U.P. and Others

Allahabad High Court · (2016) 2 ADJ 242 : (2015) 4 UPLBEC 3187

High Courts18 Dec 2015Dismissed

Bharat and Others Vs State

Allahabad High Court · (2015) 12 AHC CK 0143

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 386Penal Code, 1860 (IPC) - Section 302, 34

High Courts18 Dec 2015Allowed

Raghunandan Vs State of U.P.

Allahabad High Court · (2015) 12 AHC CK 0135

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 386Penal Code, 1860 (IPC) - Section 201, 302

High Courts18 Dec 2015

Shyam Nath Ram Vs State of U.P. and Others

Allahabad High Court · (2016) 93 ALLCC 327

Criminal Procedure Code, 1973 (CrPC) - Section 321, 397Penal Code, 1860 (IPC) - Section 120B, 121A, 420, 463, 467

High Courts18 Dec 2015Partly Allowed

Kedar and Others Vs State of U.P.

Allahabad High Court · (2015) 12 AHC CK 0130

Criminal Procedure Code, 1973 (CrPC) - Section 428, 82, 83Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304