High Courts17 Dec 2015Allowed
Mainu and Others Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 267, 313Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2015
2,401 judgments · page 4 of 121
High Courts17 Dec 2015Allowed
Channan and Others Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 374, 386, 437-AEvidence Act, 1872 - Section 114Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20
High Courts16 Dec 2015Partly Allowed
Syed Amirul Haq Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2016) 2 ADJ 107
Constitution of India, 1950 - Article 226
High Courts16 Dec 2015Allowed
Madhu Bala Srivastava Vs Saroj Srivastava
Allahabad High Court · (2015) 12 AHC CK 0138
Evidence Act, 1872 - Section 114Hindu Marriage Act, 1955 - Section 5Succession Act, 1925 - Section 278, 372, 383, 384
High Courts16 Dec 2015Allowed
Sunil Tiwari Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 437APenal Code, 1860 (IPC) - Section 324, 376
High Courts16 Dec 2015Disposed Off
State of U.P. and Others Vs Arun Kumar Yadav
Allahabad High Court · (2016) 1 ADJ 523
Penal Code, 1860 (IPC) - Section 309
High Courts16 Dec 2015Allowed
Naurang Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 437-APenal Code, 1860 (IPC) - Section 363, 366, 376
High Courts16 Dec 2015Dismissed
Satya Pal Narang Vs State of U.P. and Others
Allahabad High Court · (2016) 1 ADJ 742
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 308, 504
High Courts16 Dec 2015Dismissed
Sri Durga Ji Degree College, Chandeshar and Others Vs Collector/Dist. D.D.C., Azamgarh and Others
Allahabad High Court · (2016) 130 RD 406
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 12, 48
High Courts16 Dec 2015Dismissed
Uttar Pradesh Avas Evam Vikas Parishad Lucknow Vs Naim and Others
Allahabad High Court · (2015) 12 AHC CK 0021
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 35-AEvidence Act, 1872 - Section 115, 65Land Acquisition Act, 1894 - Section 17
High Courts15 Dec 2015Allowed
Chandrawati Vs State of U.P. and Others
Allahabad High Court · (2016) 1 ADJ 146 : (2016) 114 ALR 735 : (2016) 1 UPLBEC 395
Land Acquisition Act, 1894 - Section 11, 17(1), 18, 24(2), 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 18, 24, 24(1), 24(2), 4
High Courts15 Dec 2015Partly Allowed
Raja Kanjad Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0136
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313, 342Penal Code, 1860 (IPC) - Section 302, 304
High Courts15 Dec 2015Partly Allowed
Vijay Kumar Shukla Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 354(2), 428Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113B, 113-B
High Courts15 Dec 2015
Liyakat Khan and Others Vs The State of U.P. and Others
Allahabad High Court · (2015) 12 AHC CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 362, 482
High Courts15 Dec 2015Dismissed
Nandini Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2015) 12 AHC CK 0119
Constitution of India, 1950 - Article 254(2)
High Courts15 Dec 2015Allowed
Rajan and Others Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0074
Arms Act, 1959 - Section 25, 25(1-B)(A), 3Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 396, 412
High Courts15 Dec 2015Dismissed
Vineet Goel Vs State of U.P. and Others
Allahabad High Court · (2015) 12 AHC CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) - Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)10
High Courts15 Dec 2015Allowed
Sanjay Kumar Jaiswal Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 233(2), 313Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 32, 32(1), 8
High Courts14 Dec 2015Dismissed
Manorath and Others Vs State
Allahabad High Court · (2016) 93 ALLCC 275
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374, 386Penal Code, 1860 (IPC) - Section 147, 149, 201, 302
High Courts14 Dec 2015Dismissed
Suresh Kumar Kannaujia Vs State of U.P. and Others
Allahabad High Court · (2015) 12 AHC CK 0040
Constitution of India, 1950 - Article 226