High Courts11 Dec 2015Allowed
Ram Autar Vs U.P.F.C. and Others
Allahabad High Court · (2016) 1 ADJ 342
Constitution of India, 1950 - Article 226State Financial Corporations Act, 1951 - Section 29
COURT ARCHIVE
Allahabad High Court judgments, 2015
2,401 judgments · page 5 of 121
High Courts11 Dec 2015Dismissed
Nizamul and Others Vs State of U.P.
Allahabad High Court · (2016) 1 ACR 375 : (2016) 1 ADJ 642 : (2016) 93 ALLCC 283 : (2016) 92 ALLCC 369
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 82, 83Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts11 Dec 2015Allowed
Anurika Vaish and Others Vs Union of India and Others
Allahabad High Court · (2016) 2 ADJ 540
Constitution of India, 1950 - Article 14University Grants Commission Act, 1956 - Section 12, 12-A, 2, 26, 26(1)
High Courts11 Dec 2015Dismissed
Amresh Singh and Others Vs State of U.P.
Allahabad High Court · (2016) 92 ALLCC 628
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 504
High Courts11 Dec 2015Dismissed
Mata Badal Singh and Others Vs District Deputy Director of Consolidation/Collector and Others
Allahabad High Court · (2015) 12 AHC CK 0112
Penal Code, 1860 (IPC) - Section 147, 148, 323, 324Specific Relief Act, 1963 - Section 6Transfer of Property Act, 1882 - Section 5
High Courts11 Dec 2015Partly Allowed
Amitabh Kumar Vs Union of India
Allahabad High Court · (2015) 12 AHC CK 0076
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Ram Narain Vs State of U.P.
Allahabad High Court · (2016) 1 ADJ 793
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts11 Dec 2015
The Commissioner of Income Tax and Others Vs Rashid Exports Industries and Others
Allahabad High Court · (2015) 12 AHC CK 0044
Income Tax Act, 1961 - Section 142(1), 143(1), 143(3), 263, 263(1)
High Courts11 Dec 2015Dismissed
Sukhbir and Others Vs State of U.P.
Allahabad High Court · (2016) 1 ACR 361 : (2016) 93 ALLCC 212 : (2016) 92 ALLCC 545
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 164, 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120B, 302, 34, 380, 457
High Courts11 Dec 2015Dismissed
Jiya Lal Vs State
Allahabad High Court · (2016) 1 ACR 354 : (2016) 1 ADJ 847 : (2016) 93 ALLCC 267
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302
High Courts11 Dec 2015Dismissed
Dhooram Chaudhary Vs Mulayam Singh Yadav and Others
Allahabad High Court · (2016) 1 ACR 351 : (2016) 1 ADJ 585 : (2016) 92 ALLCC 746
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 190(1), 397Penal Code, 1860 (IPC) - Section 116, 504, 505, 509
High Courts11 Dec 2015Dismissed
Ram Prasad and Others Vs State of U.P.
Allahabad High Court · (2016) 1 ADJ 686 : (2016) 93 ALLCC 293
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts11 Dec 2015Disposed Off
Kusum Lata and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 1 ADJ 535
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 17, 17(1), 17(2), 17(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 26, 27, 28, 29
High Courts10 Dec 2015Allowed
Kaka Advertising Agency Vs The State of U.P.
Allahabad High Court · (2016) 1 ADJ 117
High Courts10 Dec 2015Dismissed
Janki Prasad Sharma Vs Additional District Judge Court No. 2 Barabanki and Others
Allahabad High Court · (2015) 12 AHC CK 0126
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 11(1)(h), 13(3)(a)(ii), 21(1)(a)
High Courts10 Dec 2015Dismissed
Mohit Chaudhary Vs State of U.P. and Others
Allahabad High Court · (2016) 1 ALJ 604 : (2016) 93 ALLCC 31
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 - Section 2, 3
High Courts10 Dec 2015
Ram Nath Chaubey and Others Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 313, 354(2), 428Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113-A, 113B, 113-B
High Courts10 Dec 2015Disposed Off
Ankit Sharma Vs State of U.P. and Others
Allahabad High Court · (2016) 1 ADJ 70 : (2016) 130 RD 381 : (2016) 1 UPLBEC 385
Constitution of India, 1950 - Article 14
High Courts10 Dec 2015Allowed
Prakash Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0048
Penal Code, 1860 (IPC) - Section 302
High Courts10 Dec 2015Allowed
Diwesh Kumar Vs State of U.P.
Allahabad High Court · (2015) 12 AHC CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 119, 26, 27Penal Code, 1860 (IPC) - Section 302