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Allahabad High Court judgments, 2015

2,401 judgments · page 7 of 121

High Courts07 Dec 2015Dismissed

Maqsood Akhtar and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 12 AHC CK 0052

Constitution of India, 1950 - Article 12, 14, 19, 19(1)(a)(g), 226Transfer of Property Act, 1882 - Section 105Uttar Pradesh Municipal Corporation Act, 1959 - Section 107, 112, 172, 172(2)(h), 192
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High Courts04 Dec 2015Allowed

Rangi Lal Nishad Vs State of U.P.

Allahabad High Court · (2015) 12 AHC CK 0093

Criminal Procedure Code, 1973 (CrPC) - Section 313, 437APenal Code, 1860 (IPC) - Section 376, 380, 454Protection of Children from Sexual Offences Act, 2012 - Section 4
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High Courts04 Dec 2015Dismissed

Surendra Kumar Verma Vs State U.P.

Allahabad High Court · (2015) 12 AHC CK 0091

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 32(1)Penal Code, 1860 (IPC) - Section 201, 302, 34
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High Courts04 Dec 2015Allowed

Imtiyaz and Others Vs State of U.P.

Allahabad High Court · (2016) 1 ALJ 361

Constitution of India, 1950 - Article 48, 48-A, 51A(g), 51-A(g)Penal Code, 1860 (IPC) - Section 147, 148, 149, 186, 224Prevention of Cruelty to Animals Act, 1960 - Section 11
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High Courts04 Dec 2015Allowed

Ghulam Sarvar Vs State of U.P.

Allahabad High Court · (2015) 12 AHC CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 164, 313, 437APenal Code, 1860 (IPC) - Section 363, 366, 376, 376(1)
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High Courts04 Dec 2015Dismissed

Bharat and Others Vs State

Allahabad High Court · (2016) 93 ALLCC 255

Criminal Procedure Code, 1973 (CrPC) - Section 149Penal Code, 1860 (IPC) - Section 134, 141, 142, 147, 148
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High Courts04 Dec 2015Allowed

Vimla Srivastava and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 1 ALJ 678 : (2016) 114 ALR 606 : (2016) 1 AWC 1068 : (2015) 4 UPLBEC 3388

Constitution of India, 1950 - Article 14, 15, 15(2), 16, 19(1)(g)Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Succession Act, 1956 - Section 6(a)
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