COURT ARCHIVE

Allahabad High Court judgments, 2015

2,401 judgments · page 118 of 121

High Courts15 Jan 2015Disposed off

Salman Kidwai Vs State of U.P.

Allahabad High Court · (2015) 01 AHC CK 0025

Civil Procedure Code, 1908 (CPC) - Section 10Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12, 16(1)(b), 18

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High Courts15 Jan 2015Allowed

Ram Shlok Pandey Vs State of U.P.

Allahabad High Court · (2015) 3 ADJ 175 : (2015) 88 ALLCC 851 : (2015) 2 ESC 1153

Criminal Procedure Code, 1973 (CrPC) - Section 167, 309Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

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High Courts15 Jan 2015Dismissed

State of U.P. and Others Vs Devesh Kumar Ojha and Others

Allahabad High Court · (2015) 2 ADJ 264 : (2015) 4 ALJ 84 : (2015) 109 ALR 664 : (2015) 2 AWC 1492 : (2015) 2 ESC 786 : (2015) 2 UPLBEC 1117

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High Courts13 Jan 2015Allowed

Shankar Singh Yadav Vs State of Uttar Pradesh and Others

Allahabad High Court · (2015) 4 ADJ 236

Constitution of India, 1950 - Article 148, 309

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High Courts13 Jan 2015Dismissed

Piyush Raghuvanshi Vs State of Uttar Pradesh and Others

Allahabad High Court · (2015) 2 ACR 1793 : (2015) 89 ALLCC 203

Criminal Procedure Code, 1973 (CrPC) - Section 482Income Tax Act, 1961 - Section 43, 72Penal Code, 1860 (IPC) - Section 408, 420

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High Courts13 Jan 2015Disposed off

Qamaru Nisha Vs State of Uttar Pradesh and Others

Allahabad High Court · (2015) 3 ADJ 119 : (2015) 2 AWC 1683 : (2015) 2 ESC 1151 : (2015) 2 UPLBEC 1092

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High Courts13 Jan 2015Allowed

Kanhaiya Lal Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ADJ 458 : (2015) 4 ALJ 246 : (2015) 2 AWC 1102

Constitution of India, 1950 - Article 148, 309

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High Courts13 Jan 2015Dismissed

Raj Kumar Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ADJ 253 : (2015) 109 ALR 441 : (2015) 2 AWC 1120 : (2015) 127 RD 407

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High Courts13 Jan 2015Dismissed

Kapil and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 126 RD 471

Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 20, 42-A, 9

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High Courts13 Jan 2015

Brij Mohan Amit Kumar and Others Vs State of U.P.

Allahabad High Court · (2015) 1 ADJ 377 : (2015) 81 VST 487

Central Sales Tax Act, 1956 - Section 2, 3, 4, 5Constitution of India, 1950 - Article 162, 226, 286, 286(1), 286(1)(b)Uttar Pradesh General Clauses Act, 1904 - Section 21

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High Courts13 Jan 2015Dismissed

Ram Swaroop Vs Madhuri Devi

Allahabad High Court · (2015) 01 AHC CK 0059

Limitation Act, 1963 - Section 5

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High Courts13 Jan 2015Disposed off

Ashok Kumar Sharma Vs State of U.P.

Allahabad High Court · (2015) 01 AHC CK 0058

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) - Section 408, 418

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High Courts13 Jan 2015

Geeta Prasad Vs Latif

Allahabad High Court · (2016) 1 ALJ 478 : (2015) 110 ALR 88 : (2015) 128 RD 95

General Clauses Act, 1897 - Section 13Provincial Small Cause Courts Act, 1887 - Section 25Transfer of Property Act, 1882 - Section 106

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High Courts13 Jan 2015Allowed

Shiv Sewak Prasad Mishra Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ADJ 393 : (2015) 4 ALJ 138 : (2015) 110 ALR 715 : (2015) 2 AWC 1104 : (2015) 1 UPLBEC 521

Constitution of India, 1950 - Article 148, 309

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High Courts13 Jan 2015

Manoj Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2015) 88 ALLCC 801 : (2015) 3 Crimes 533

Constitution of India, 1950 - Article 21, 38, 39-ACriminal Procedure Code, 1973 (CrPC) - Section 173(2)(i), 198, 198(1)(a), 2, 2(wa)Guardians and Wards Act, 1890 - Section 4(2)

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High Courts13 Jan 2015Allowed

Commandant, 8th Bn. P.A.C. and Others Vs Vimlesh Devi

Allahabad High Court · (2015) 2 ADJ 290 : (2015) 4 ALJ 631 : (2015) 109 ALR 307 : (2015) 3 AWC 2791 : (2015) 2 ESC 812 : (2015) 2 UPLBEC 925

Evidence Act, 1872 - Section 108

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High Courts13 Jan 2015Dismissed

Teena Devi Vs State of U.P. and Others

Allahabad High Court · (2015) 2 ADJ 271 : (2015) 109 ALR 471 : (2015) 2 AWC 1119 : (2015) 127 RD 413

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High Courts12 Jan 2015Dismissed

Liladhar Tularam Ice Factory Vs State of Uttar Pradesh and Others

Allahabad High Court · (2015) 109 ALR 632 : (2015) 2 AWC 1330 : (2015) 127 RD 527

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High Courts12 Jan 2015

Commr. of C. Ex. and Service Tax Vs Triveni Engineering and Industries Ltd.

Allahabad High Court · (2015) 3 ADJ 184 : (2015) 317 ELT 408

Central Excises and Salt Act, 1944 - Section 11A, 11A(1)

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High Courts12 Jan 2015Dismissed

Rehmat Ullah Khan Vs Bundelkhand University and Others

Allahabad High Court · (2015) 2 ADJ 260 : (2015) 4 ALJ 249 : (2015) 144 FLR 1038 : (2015) 2 LLN 344

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 14, 2(e), 4(1), 5(1), 7(4)

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