High Courts12 Jan 2015Dismissed
Sher Singh Vs State of U.P. and Others
Allahabad High Court · (2015) 3 ALJ 571 : (2015) 126 RD 507
COURT ARCHIVE
Allahabad High Court judgments, 2015
2,401 judgments · page 119 of 121
High Courts12 Jan 2015Dismissed
Ramdev Pandey Vs Dy. Director of Consolidation, Varanasi and Others
Allahabad High Court · (2015) 126 RD 499
High Courts12 Jan 2015Dismissed
Iqurar and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2015) 126 RD 464
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 132
High Courts12 Jan 2015Dismissed
Ganesh Dutt and Others Vs Dy. Director of Consolidation/ADM (F and R) and Others
Allahabad High Court · (2015) 126 RD 458
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 5(2), 9-A
High Courts12 Jan 2015Dismissed
Ghanshyam Vs State of U.P. and Others
Allahabad High Court · (2015) 126 RD 456
High Courts12 Jan 2015Dismissed
Tripuresh Tripathi Vs Rajendra Bihari Lal and Others
Allahabad High Court · (2015) 1 ADJ 682 : (2015) 110 ALR 724 : (2015) 2 AWC 1210 : (2015) 2 UPLBEC 938
Constitution of India, 1950 - Article 226
High Courts12 Jan 2015Dismissed
Vijai Kumar Kesharwani Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 626 : (2015) 109 ALR 396 : (2015) 2 AWC 1123 : (2015) 2 ESC 920 : (2015) 1 UPLBEC 524
Uttar Pradesh Intermediate Education Act, 1921 - Section 7(a), 9(iv)
High Courts12 Jan 2015Dismissed
Radhey Shyam Singh Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1973 : (2015) 89 ALLCC 582
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 133, 155(2), 156(1), 156(3), 200Penal Code, 1860 (IPC) - Section 147, 323, 427, 504, 506
High Courts12 Jan 2015Disposed off
Ram Ashish Mishra Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0056
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 245(2)Penal Code, 1860 (IPC) - Section 420
High Courts12 Jan 2015Disposed off
Kusum Devi Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0055
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 245(2)Penal Code, 1860 (IPC) - Section 323, 498-A, 504
High Courts12 Jan 2015Disposed off
Anil Kumar Agrawal Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0054
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 226Prevention of Food Adulteration Act, 1954 - Section 16, 7
High Courts12 Jan 2015Dismissed
Hari Kishan Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ACR 1650 : (2015) 2 ADJ 214
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Penal Code, 1860 (IPC) - Section 415, 417, 419
High Courts12 Jan 2015Dismissed
Commissioner of Income Taxizens for Democracy (U.P. Chapter) Vs Union of India and Others
Allahabad High Court · (2015) 2 ADJ 396 : (2015) 110 ALR 629 : (2015) 3 UPLBEC 1818
Constitution of India, 1950 - Article 153, 154(1), 155, 156, 156(1)
High Courts09 Jan 2015Allowed
Swami A.S. Vigyanacharya Ji Maharaj Vs Union of India and Others
Allahabad High Court · (2015) 4 ALJ 587 : (2015) 109 ALR 580
Constitution of India, 1950 - Article 21
High Courts09 Jan 2015Allowed
Upendra Kumar Sharma Vs State of Uttar Pradesh and Others
Allahabad High Court · (2015) 3 ADJ 180 : (2015) 3 CCR 122
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 204, 482Penal Code, 1860 (IPC) - Section 406, 419, 420
High Courts09 Jan 2015Partly Allowed
Manisha Srivastava Vs Rohit Srivastava
Allahabad High Court · (2015) 2 ADJ 547 : (2015) 3 ALJ 617
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Companies Act, 1956 - Section 397, 398Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
High Courts09 Jan 2015Dismissed
Anil Kumar Jaiswal and Others Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 1083 : (2015) 1 ADJ 559 : (2015) 88 ALLCC 751 : (2015) 2 JCC(Narcotics) 17
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 20(1)B, 29, 41Uttar Pradesh Excise Act, 1910 - Section 60(a)
High Courts09 Jan 2015Dismissed
Pawan Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 1012 : (2015) 2 ADJ 115 : (2016) 2 ALJ 333 : (2015) 88 ALLCC 839
Constitution of India, 1950 - Article 21, 22, 22(5), 226National Security Act, 1980 - Section 11, 3(2), 3(3), 8Penal Code, 1860 (IPC) - Section 420, 489B, 489-C
High Courts09 Jan 2015
Mahendra Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 2139 : (2015) 1 ADJ 168 : (2015) 3 ALJ 34 : (2015) 88 ALLCC 811
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 396