High Courts09 Jan 2015Dismissed
Hargovind and Others Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 2108 : (2015) 5 ALJ 282 : (2015) 88 ALLCC 792
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2015
2,401 judgments · page 120 of 121
High Courts08 Jan 2015Allowed
Pepsico India Holdings (Pvt.) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 273 : (2015) 109 ALR 333 : (2015) 3 AWC 3154 : (2015) 1 UPLBEC 40
Constitution of India, 1950 - Article 243(Q), 285, 348Uttar Pradesh Municipal Corporation Act, 1959 - Section 122(1), 134, 172, 172, 172
High Courts08 Jan 2015Allowed
Kaushaliya Devi Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 656 : (2015) 2 ALJ 212 : (2015) 126 RD 473
Constitution of India, 1950 - Article 14
High Courts08 Jan 2015Partly Allowed
Sailesh Vinayak Deshpandey and Vaishali Sailesh Deshpandey Vs Union of India
Allahabad High Court · (2015) 1 ADJ 265 : (2015) 3 ALJ 44 : (2015) 2 AWC 1219 : (2015) 1 ESC 579 : (2015) 2 LLN 67 : (2015) 2 UPLBEC 1104
High Courts08 Jan 2015Dismissed
Seema Borar Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0051
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Dowry Prohibition Act, 1961 - Section 3, 4
High Courts08 Jan 2015Disposed off
Bundele Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374(2), 428Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 201, 304-B, 498A, 498-A
High Courts08 Jan 2015
Sageer Ahmad Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 32(B), 50, 8
High Courts08 Jan 2015Partly Allowed
Hari Kishan Vs State of U.P.
Allahabad High Court · (2015) 01 AHC CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374(2), 428Penal Code, 1860 (IPC) - Section 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts08 Jan 2015Dismissed
Mehmood Ali Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 2131 : (2015) 1 ADJ 632 : (2015) 5 ALJ 589 : (2015) 88 ALLCC 817 : (2015) 3 Crimes 14
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 378Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 307, 323, 34, 498A
High Courts07 Jan 2015Dismissed
Padma Singh and Others Vs State of Uttar Pradesh
Allahabad High Court · (2015) 2 ACR 1778
Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 313, 386, 391Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 Jan 2015Dismissed
Siya Ram and Others Vs State of Uttar Pradesh
Allahabad High Court · (2015) 2 DMC 1
Penal Code, 1860 (IPC) - Section 201, 304B
High Courts07 Jan 2015
Karuna Kant Awasthi Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 629 : (2015) 2 ESC 923 : (2015) 3 SCT 150
Constitution of India, 1950 - Article 226
High Courts07 Jan 2015Dismissed
Jai Singh Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1789 : (2015) 1 ADJ 678 : (2015) 88 ALLCC 796
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 147, 149, 201, 302, 313
High Courts07 Jan 2015Dismissed
Ghulam Husain Vs State
Allahabad High Court · (2015) 2 ACR 1652 : (2015) 1 ADJ 216 : (2015) 88 ALLCC 787
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts07 Jan 2015Dismissed
Siya Ram Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1784 : (2015) 2 ADJ 130 : (2015) 5 ALJ 555
Penal Code, 1860 (IPC) - Section 201, 304-B
High Courts07 Jan 2015Dismissed
Padam Singh Vs State
Allahabad High Court · (2015) 2 ADJ 163 : (2015) 88 ALLCC 845
Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 313, 386, 391Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 Jan 2015Dismissed
Praveen Kumar Sharma Vs Union of India
Allahabad High Court · (2015) 1 ADJ 242 : (2015) 2 ESC 870 : (2015) 145 FLR 598 : (2015) 1 LLN 312 : (2015) 2 UPLBEC 1252 : (2015) 1 UPLBEC 741
Central Reserve Police Force Act, 1949 - Section 10, 10(m), 11, 11(1), 18Constitution of India, 1950 - Article 226
High Courts06 Jan 2015
Allahabad Young Mens Christian Association Vs Chief Commissioner of Income Tax
Allahabad High Court · (2015) 1 ADJ 692 : (2015) 274 CTR 283 : (2015) 371 ITR 23
Income Tax Act, 1961 - Section 10(22), 10(23C)(vi), 12A, 12AA, 2(15)
High Courts06 Jan 2015Dismissed
United India Insurance Company Ltd. Vs Meera Diwedi and Others
Allahabad High Court · (2015) 110 ALR 143 : (2015) 128 RD 106
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 141Constitution of India, 1950 - Article 226
High Courts05 Jan 2015Dismissed
National Insurance Co. Ltd. Vs Mohammad Nassem and Others
Allahabad High Court · (2015) 1 ADJ 219
Motor Vehicles Act, 1988 - Section 140, 163-A, 166