High Courts01 Nov 1945Allowed
B. Ram Chander Sahai Vs Cantonment Board of Meerut
Allahabad High Court · (1945) 11 AHC CK 0023
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 3 of 16
High Courts01 Nov 1945Dismissed
Mt. Sunder Vs Kandhayia Lal and Another
Allahabad High Court · AIR 1946 All 456 : (1946) 16 AWR 414
High Courts01 Nov 1945Dismissed
Chiranjive Lal Vs Mt. Mithona Devi
Allahabad High Court · AIR 1946 All 392 : (1946) 16 AWR 192
High Courts01 Nov 1945Dismissed
Kailash Nath Vs Tulshi Ram and Others
Allahabad High Court · AIR 1946 All 349 : (1946) 16 AWR 218
High Courts31 Oct 1945Dismissed
L. Basant Lal Vs Lalta Prasad and Others
Allahabad High Court · AIR 1946 All 304 : (1946) 16 AWR 64
High Courts31 Oct 1945Dismissed
B. Manmohan Lal and Others Vs B. Raj Kumar Lal and Others
Allahabad High Court · AIR 1946 All 89 : (1946) 16 AWR 1
High Courts31 Oct 1945
Bachan Singh Vs Ram Buksh Singh
Allahabad High Court · AIR 1946 All 287 : (1946) 16 AWR 90
High Courts29 Oct 1945Allowed
Sardar Singh Vs Swami Chakrapani Acharya
Allahabad High Court · AIR 1946 All 357 : (1946) 16 AWR 221
High Courts26 Oct 1945Dismissed
Ram Narain Singh and others Vs Nawab Singh and others
Allahabad High Court · (1945) 10 AHC CK 0030
High Courts26 Oct 1945
Mt. Suraj Bahu and after her death Mt. Mangal Bahu and Others Vs Jaitly and Co. and Others
Allahabad High Court · AIR 1946 All 372 : (1946) 16 AWR 236
High Courts25 Oct 1945
Sita Ram and Another Vs Kanchhed Mal and Others
Allahabad High Court · AIR 1946 All 414 : (1946) 16 AWR 208
High Courts23 Oct 1945Dismissed
Ram Narain and others Vs Nawab Sajjad Ali Khan and another
Allahabad High Court · (1945) 10 AHC CK 0031
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Oct 1945Dismissed
Ram Paltan and Others Vs Murli Dhar
Allahabad High Court · (1945) 10 AHC CK 0002
Encumbered Estates Act, 1934 — Section 4
High Courts22 Oct 1945
Bishuwanath and Others Vs Emperor
Allahabad High Court · AIR 1946 All 153 : (1946) 16 AWR 157
High Courts22 Oct 1945Dismissed
Manzoor Ali and Another Vs Mumtaz Husain and Another
Allahabad High Court · (1945) 10 AHC CK 0009
Oudh Laws Act, 1876 — Section 9(4)
High Courts22 Oct 1945Disposed Of
Samandar Lal Vs Prakash Chand and Another
Allahabad High Court · AIR 1946 All 444 : (1946) 16 AWR 195
High Courts18 Oct 1945Dismissed
Ram Sunder Pandey Vs Paras Ram and Others
Allahabad High Court · (1945) 10 AHC CK 0034
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts18 Oct 1945Allowed
Yeshoda Kunwari Debi Vs Hanuman Prasad Misra and Other
Allahabad High Court · (1945) 10 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts12 Oct 1945Allowed
Sunni Central Board of Wakfs Vs Sardar Khan and Others
Allahabad High Court · AIR 1946 All 256 : (1946) 16 AWR 28