High Courts14 Sept 1945Dismissed

Lalji Singh Vs Lakshmi Narain and Another

Allahabad High Court · (1945) 09 AHC CK 0005

Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)