High Courts09 Aug 1945Dismissed
Dina Nath Vs Emperor
Allahabad High Court · AIR 1946 All 53 : (1945) 15 AWR 304
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 7 of 16
High Courts08 Aug 1945Dismissed
Mohd. Ahmad Khan and Others Vs Sitla Bukhsh Singh and Others
Allahabad High Court · (1945) 08 AHC CK 0016
Encumbered Estates Act, 1934 — Section 4, 9Encumbered Estates Act, 1934 — Section 4, 9Encumbered Estates Act, 1934 — Section 4, 9
High Courts03 Aug 1945Allowed
Ram Dayal and Another Vs Mata Din Singh and Another
Allahabad High Court · (1945) 08 AHC CK 0014
Agriculturists Relief Act — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 9Agriculturists Relief Act — Section 12
High Courts03 Aug 1945Dismissed
Badloo Vs Ram Das and Another
Allahabad High Court · (1945) 08 AHC CK 0005
Provincial Insolvency Act, 1920 — Section 28(5)Provincial Insolvency Act, 1920 — Section 28(5)Provincial Insolvency Act, 1920 — Section 28(5)
High Courts02 Aug 1945Dismissed
Ganga Singh and Others Vs Badri Singh and Others
Allahabad High Court · (1945) 08 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Jul 1945Dismissed
Sardar Autar Singh And Another Vs Firm Ram Narain Jai Gopal
Allahabad High Court · (1945) 07 AHC CK 0008
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30, 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30, 5Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30, 5
High Courts31 Jul 1945Allowed
Muneshwar Vs Tirbeni Prasad
Allahabad High Court · (1945) 07 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 41Civil Procedure Code, 1908 (CPC) — Section 41Civil Procedure Code, 1908 (CPC) — Section 41
High Courts31 Jul 1945Dismissed
Debi Prasad Singh and Another Vs Jaldhar Chaube and Others
Allahabad High Court · AIR 1946 All 125 : (1945) 15 AWR 351
High Courts30 Jul 1945Dismissed
Bank of Upper India Ltd. Vs Kushal Singh and Others
Allahabad High Court · (1945) 07 AHC CK 0009
Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)
High Courts26 Jul 1945Allowed
Sheo Shanker Lal Vs Debi Dayal and Another
Allahabad High Court · (1945) 07 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Provincial Insolvency Act, 1920 — Section 25, 27Provincial Insolvency Act, 1920 — Section 25, 27
High Courts26 Jul 1945Dismissed
Beni Madho Vs Harihar Prasad
Allahabad High Court · (1945) 07 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 60Civil Procedure Code, 1908 (CPC) — Section 60Civil Procedure Code, 1908 (CPC) — Section 60
High Courts23 Jul 1945Disposed Of
Babu Bhan Pratap Singh Vs Surat Singh
Allahabad High Court · (1945) 07 AHC CK 0010
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
High Courts20 Jul 1945Dismissed
Baddan Vs Emperor
Allahabad High Court · AIR 1946 All 253 : (1945) 15 AWR 367
High Courts19 Jul 1945
Mohammad Hussain Vs Emperor
Allahabad High Court · AIR 1946 All 146 : (1945) 15 AWR 298
High Courts18 Jul 1945
Dina Nath Vs Emperor
Allahabad High Court · AIR 1946 All 117 : (1945) 15 AWR 297
High Courts10 Jul 1945Dismissed
Bhurey Singh and others Vs Emperor
Allahabad High Court · (1945) 07 AHC CK 0011
High Courts28 Jun 1945Disposed Of
Hirdey Ram Vs Emperor
Allahabad High Court · AIR 1946 All 4 : (1945) 15 AWR 275
High Courts13 Jun 1945Disposed Of
Krishna Dayal Vs Emperor
Allahabad High Court · AIR 1946 All 227 : (1945) 15 AWR 298
High Courts12 Jun 1945Dismissed
Abdul Qayum and Others Vs Emperor
Allahabad High Court · AIR 1945 All 430 : (1945) 15 AWR 233
Penal Code, 1860 (IPC) — Section 411, 429
High Courts10 Jun 1945Dismissed
Bhurey Singh and Others Vs Emperor
Allahabad High Court · AIR 1946 All 7 : (1945) 15 AWR 274