High Courts07 Jun 1945Allowed
Ram Kala Vs Emperor
Allahabad High Court · AIR 1946 All 191 : (1945) 15 AWR 287
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 8 of 16
High Courts05 Jun 1945Dismissed
Alla Bux and Others Vs Emperor
Allahabad High Court · AIR 1946 All 170 : (1945) 15 AWR 277
High Courts05 Jun 1945Allowed
Roshan Lal and Others Vs Emperor
Allahabad High Court · AIR 1946 All 161 : (1945) 15 AWR 281
High Courts04 Jun 1945Dismissed
Emperor Vs Akbar and Others
Allahabad High Court · AIR 1946 All 223 : (1945) 15 AWR 230
High Courts22 May 1945Dismissed
Manohar Singh Vs Emperor
Allahabad High Court · AIR 1946 All 15 : (1945) 15 AWR 291
High Courts18 May 1945Allowed
Krishna Kumar Vs Emperor Through Municipal Board, Hardoi
Allahabad High Court · (1945) 05 AHC CK 0014
Uttar Pradesh Municipalities Act, 1916 — Section 155Uttar Pradesh Municipalities Act, 1916 — Section 155Uttar Pradesh Municipalities Act, 1916 — Section 155
High Courts11 May 1945Dismissed
Ram Prasad Singh and Others Vs Bachcha Singh and Others
Allahabad High Court · (1945) 05 AHC CK 0012
High Courts11 May 1945Allowed
Mohammad Ali Khan Vs Ahmad Ali Khan and Others
Allahabad High Court · AIR 1945 All 261 : (1945) 15 AWR 262
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1898 (CrPC) — Section 145Religious Endowments Act, 1863 — Section 18
High Courts11 May 1945Allowed
Mt. Raghbiri Vs Lakhpat Singh
Allahabad High Court · AIR 1946 All 118 : (1946) 16 AWR 458
High Courts11 May 1945Disposed Of
Mt. Abbasunnisa Vs Mt. Nisar Fatma and Others
Allahabad High Court · AIR 1946 All 121 : (1946) 16 AWR 462
High Courts11 May 1945Dismissed
Mt. Khatoon Begam Vs Saghir Husain Khan
Allahabad High Court · AIR 1945 All 321 : (1945) 15 AWR 371
Encumbered Estates Act, 1934 — Section 4Provincial Insolvency Act, 1920 — Section 45
High Courts11 May 1945Allowed
Pirya Shanker and Another Vs M. Radhe Shiam and Others
Allahabad High Court · AIR 1946 All 109 : (1946) 16 AWR 75
High Courts11 May 1945
Munna Lal and Others Vs Chunni Lal
Allahabad High Court · AIR 1945 All 239 : (1945) 15 AWR 199
Contract Act, 1872 — Section 69Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 92
High Courts08 May 1945Allowed
Darshan Singh Vs Parbhu Singh and Others
Allahabad High Court · AIR 1946 All 67 : (1946) 16 AWR 297
High Courts08 May 1945
Bam Jassa Kunwar and Another Vs Sahu Narain Das and Others
Allahabad High Court · AIR 1946 All 178 : (1945) 15 AWR 398
High Courts07 May 1945Allowed
Amb1ka Prasad Singh and Another Vs Jagdamba Prasad Singh and Another
Allahabad High Court · (1945) 05 AHC CK 0013
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115
High Courts07 May 1945Dismissed
Laxman Prasad Sharma Vs The United Provinces Government and Inspector General of Prisons U.P.
Allahabad High Court · (1945) 05 AHC CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Rules, 1962 — Rule 26(6)Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts04 May 1945Disposed Of
Baba Suraj Gir and Others Vs B. Bramh Narain Advocate and Others
Allahabad High Court · AIR 1946 All 148 : (1945) 15 AWR 270
High Courts30 Apr 1945Dismissed
Mian Tej Singh Vs Kalloo
Allahabad High Court · (1945) 04 AHC CK 0038
Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts30 Apr 1945
Salik Ram Vs Ram Sarup and Others
Allahabad High Court · (1945) 04 AHC CK 0007
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 24, 8Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12