High Courts22 Jan 1945Dismissed
Mt. Surja Vs Aziz Ullah
Allahabad High Court · AIR 1945 All 305 : (1945) 15 AWR 70
General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 16 of 16
High Courts19 Jan 1945Allowed
Emperor Vs Raghubar Singh and Others
Allahabad High Court · (1945) 01 AHC CK 0038
Insurance Act, 1912 — Section 35Insurance Act, 1938 — Section 104
High Courts19 Jan 1945Disposed Of
Mahanarain Vs Emperor
Allahabad High Court · AIR 1946 All 19 : (1946) 16 AWR 162
High Courts19 Jan 1945Disposed Of
Shambhu Singh Vs Ram Pal Singh
Allahabad High Court · AIR 1945 All 177 : (1946) 16 AWR 266
Civil Procedure Code, 1908 (CPC) — Section 21Evidence Act, 1872 — Section 44
High Courts15 Jan 1945Dismissed
Rana Umanath Bakhsh Singh Vs The Allahabad Bank Ltd., Allahabad
Allahabad High Court · (1945) 01 AHC CK 0037
Agriculturists Relief Act — Section 5Civil Procedure Code, 1908 (CPC) — Section 48
High Courts15 Jan 1945Dismissed
Madho Prasad and Others Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1946 All 1 : (1945) 15 AWR 308
High Courts15 Jan 1945Allowed
Nimar Singh Vs Lallu and Others
Allahabad High Court · (1945) 01 AHC CK 0004
High Courts12 Jan 1945Dismissed
B. Buttan Singh and Others Vs Sakal Raj Singh
Allahabad High Court · AIR 1945 All 161 : (1945) 15 AWR 54
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3(4)
High Courts12 Jan 1945Dismissed
Mst. Ram Dulari Vs Gaya Prasad
Allahabad High Court · (1945) 01 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 109(e)
High Courts11 Jan 1945Allowed
Mohammad Hafiz Ullah and Another Vs United Provinces and Another
Allahabad High Court · AIR 1945 All 285 : (1945) 15 AWR 130
Transfer of Property Act, 1882 — Section 111(g)
High Courts11 Jan 1945Dismissed
Bhikham Singh and Others Vs Rukmangad Singh and Others
Allahabad High Court · (1945) 01 AHC CK 0002
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2), 45(2)
High Courts10 Jan 1945Dismissed
British India Corporation Ltd. Vs Secretary of State
Allahabad High Court · AIR 1945 All 425 : (1945) 15 AWR 237
Transfer of Property Act, 1882 — Section 108
High Courts10 Jan 1945
Ashfaq Ali Beg alias Naney Pahlawan and Others Vs Lalla Prasad
Allahabad High Court · AIR 1945 All 309 : (1945) 15 AWR 46
Civil Procedure Code, 1908 (CPC) — Section 20Uttar Pradesh Agriculturists Relief Act, 1934 — Section 7
High Courts08 Jan 1945Dismissed
The Governor-General in Council Vs Shri Bharat Tirath Yatra Transport, Lucknow and Another
Allahabad High Court · (1945) 01 AHC CK 0036
Partnership Act, 1932 — Section 69(2)
High Courts08 Jan 1945Allowed
K.B. Mohammad Maqsood Ali Khan Vs B. Hoshiar Singh and Others
Allahabad High Court · AIR 1945 All 377 : (1946) 16 AWR 331
Agriculturists Relief Act — Section 30Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 4
High Courts04 Jan 1945Disposed Of
COMMISSIONER OF Income Tax, C.P. and U.P. Vs SHRI DWARKA DHEESH TEMPLE, CAWNPORE.
Allahabad High Court · (1946) 14 ITR 440
Income Tax Act, 1961 — Section 4(3)(i), 66
High Courts04 Jan 1945Dismissed
Sheoraj Singh and Others Vs Kamley Lal and Others
Allahabad High Court · AIR 1945 All 172 : (1945) 15 AWR 43
High Courts03 Jan 1945Disposed Of
HIRA MILLS LTD., CAWNPORE Vs Income Tax OFFICER CAWNPORE.
Allahabad High Court · (1946) 14 ITR 417
Income Tax Act, 1922 — Section 4(1)(a), 66(1)
High Courts02 Jan 1945Dismissed
Pohkar Singh and Another Vs Mulaim Singh and Others
Allahabad High Court · AIR 1945 All 137 : (1945) 15 AWR 50
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 3, 5
High Courts02 Jan 1945Dismissed
L. Bhagwat Sarup and Another Vs Emperor
Allahabad High Court · AIR 1945 All 306 : (1945) 15 AWR 67
Child Marriage Restraint Act, 1929 — Section 6