High Courts15 Feb 1945Allowed
Agha Syed Zafar Ali Shah Vs Collector of Meerut
Allahabad High Court · AIR 1945 All 290 : (1945) 15 AWR 128
Court Fees Act, 1870 — Section 7(iv)(a)Specific Relief Act, 1877 — Section 39
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 14 of 16
High Courts15 Feb 1945Dismissed
Chaudhari Rukun Uddin and, after his death, his major son Burhanuddin and Others Vs Lachmi Narain and Another
Allahabad High Court · AIR 1945 All 113 : (1945) 15 AWR 87
Encumbered Estates Act, 1934 — Section 14Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts14 Feb 1945Disposed Of
COMMISSIONER OF Income Tax Vs SARWAN KUMAR.
Allahabad High Court · (1945) 15 AWR 227 : (1945) 13 ITR 361
Income Tax Act, 1961 — Section 66
High Courts14 Feb 1945Disposed Of
Commissioner of Income Tax Vs Sarwankumar, minor, under the guardianship of his father Manohar Lal Verma
Allahabad High Court · AIR 1945 All 286
Income Tax Act, 1961 — Section 66
High Courts14 Feb 1945Dismissed
United Provinces Government Vs Azhar Ali and Another
Allahabad High Court · AIR 1945 All 187 : (1945) 15 AWR 194
Civil Procedure Code, 1908 (CPC) — Section 110Land Acquisition Act, 1894 — Section 4Uttar Pradesh Town Improvement Act, 1919 — Section 36
High Courts13 Feb 1945Dismissed
Lkshmi Narain Vs Msr. Ganesha Kunwar
Allahabad High Court · (1945) 02 AHC CK 0036
Oudh Rent Act, 1886 — Section 108(15)
High Courts13 Feb 1945Allowed
Makkhan and Others Vs Emperor
Allahabad High Court · AIR 1945 All 81 : (1945) 15 AWR 156
High Courts13 Feb 1945
Fattan and Others Vs Emperor
Allahabad High Court · AIR 1945 All 87 : (1945) 15 AWR 145
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 148
High Courts13 Feb 1945Allowed
Sabraj Kunwar Vs Aharwadin and Another
Allahabad High Court · (1945) 02 AHC CK 0001
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 7
High Courts09 Feb 1945Allowed
Allahabad Bank, Ltd. Vs Maharaj Kishore Khanna and Others
Allahabad High Court · AIR 1945 All 371 : (1945) 15 AWR 95
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts09 Feb 1945Dismissed
Deputy Commissioner Rae Bareli Incharge of Tiloi Estate Vs Saiyad Ali Nabi and Others
Allahabad High Court · (1945) 02 AHC CK 0027
Uttar Pradesh Tenancy Act, 1939 — Section 269, 271(2)
High Courts09 Feb 1945
Sukhram Dubey Vs Lal Partap Singh and Others
Allahabad High Court · AIR 1945 All 343 : (1945) 15 AWR 190
High Courts08 Feb 1945Dismissed
B. Shaila Pati Bhattacharji Vs Sahu Mahadeo Prasad and Others
Allahabad High Court · AIR 1945 All 215 : (1945) 15 AWR 92
High Courts08 Feb 1945Disposed Of
BADAR SHOE STORES IN RE.
Allahabad High Court · (1946) 14 ITR 431
Income Tax Act, 1961 — Section 34, 66
High Courts07 Feb 1945Allowed
Israr Husain Rizvi and Others Vs Mst. Mohini Bibi and Others
Allahabad High Court · (1945) 02 AHC CK 0028
Encumbered Estates Act, 1934 — Section 14, 4
High Courts07 Feb 1945Dismissed
Ram Rakhan and Another Vs Mahant Govind Das and Another
Allahabad High Court · AIR 1945 All 352 : (1945) 15 AWR 186
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Feb 1945
Harish Chandra Bagla Vs Emperor
Allahabad High Court · AIR 1945 All 90
Bradford Corporation Act, 1910 — Section 53Evidence Act, 1872 — Section 114Metropolitan Police Act, 1839 — Section 44
High Courts06 Feb 1945Allowed
Deputy Commissioner, Partabgarh Vs Nand Lal Manucha and Others
Allahabad High Court · (1945) 02 AHC CK 0032
Encumbered Estates Act, 1934 — Section 4, 50
High Courts06 Feb 1945Dismissed
Syed Mohd. Askari and Others Vs Sheo Prasad and Others
Allahabad High Court · (1945) 02 AHC CK 0002
Encumbered Estates Act, 1934 — Section 11, 9