High Courts02 Mar 1945
Emperor Vs Naubat and Others
Allahabad High Court · AIR 1945 All 344 : (1945) 15 AWR 172
Criminal Procedure Code, 1898 (CrPC) — Section 439(6)Penal Code, 1860 (IPC) — Section 397
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 13 of 16
High Courts02 Mar 1945
Mt. Sukhia and Others Vs Pt. Kirpa Ram and Another
Allahabad High Court · AIR 1945 All 348 : (1945) 15 AWR 193
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 22
High Courts02 Mar 1945Allowed
Radha Raman Vs Anant Singh and Others
Allahabad High Court · (1945) 03 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Oudh Rent Act, 1886 — Section 108(15)
High Courts01 Mar 1945Dismissed
Abdul Majid and Others Vs Qamaruddin and Another
Allahabad High Court · AIR 1945 All 375 : (1945) 15 AWR 188
High Courts01 Mar 1945Dismissed
Mst. Roop Kunwar Vs Deputy Commissioner Kheri and Another
Allahabad High Court · (1945) 03 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(t)Uttar Pradesh Encumbered Estates Act, 1934 — Section 45(2a)
High Courts25 Feb 1945
Mohd. Ishrat Ali and Others Vs Molvi Sayed Raza
Allahabad High Court · (1945) 02 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Uttar Pradesh Tenancy Act, 1939 — Section 296
High Courts23 Feb 1945Dismissed
Kailash Narain Bakshi Vs Pt. Raj Kumar Bakhshi
Allahabad High Court · (1945) 02 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts23 Feb 1945Dismissed
Mrs. Zuhra Suraj Parshad Singh Vs Suraj Parshad Singh
Allahabad High Court · (1945) 02 AHC CK 0024
Court Fees Act, 1870 — Article 20Divorce Act, 1869 — Section 16
High Courts23 Feb 1945Disposed Of
Commissioner of Income Tax Vs Shrimati Shingari Bai
Allahabad High Court · AIR 1945 All 102 : (1945) 15 AWR 149
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 13
High Courts23 Feb 1945Dismissed
Sahu Joti Prasad Vs Bahal Singh and Another
Allahabad High Court · AIR 1945 All 433 : (1946) 16 AWR 364
Transfer of Property Act, 1882 — Section 128
High Courts22 Feb 1945
Emperor Vs Kesri Chand
Allahabad High Court · AIR 1945 All 207 : (1945) 15 AWR 167
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 161
High Courts22 Feb 1945Dismissed
Sahu Ram Vs Ashfaq Husain and Another
Allahabad High Court · (1945) 02 AHC CK 0010
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33(2)
High Courts21 Feb 1945Dismissed
Mt. Chauli Vs Mt. Meghoo and Others
Allahabad High Court · AIR 1946 All 61 : (1946) 16 AWR 339
High Courts20 Feb 1945Disposed Of
Behari Lal Vs Ganga Prasad
Allahabad High Court · AIR 1945 All 117 : (1945) 15 AWR 86
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5(1)
High Courts20 Feb 1945Dismissed
Narain Das and Others Vs Alla Uddin Khan and Another
Allahabad High Court · AIR 1945 All 401 : (1945) 15 AWR 347
Civil Procedure Code, 1908 (CPC) — Section 110Uttar Pradesh Debt Redemption Act, 1940 — Section 8Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts20 Feb 1945Dismissed
Major Mistri Vs Mt. Binda Debi
Allahabad High Court · AIR 1946 All 126 : (1945) 15 AWR 226
High Courts20 Feb 1945Dismissed
Banwari Lal Vs Roop Kishore and Another
Allahabad High Court · AIR 1945 All 332 : (1945) 15 AWR 344
Encumbered Estates Act, 1934 — Section 9(5)(d)Partnership Act, 1932 — Section 43(1)
High Courts19 Feb 1945Dismissed
Radha Kishan and Others Vs Devi Das alias Devi Ram and Others
Allahabad High Court · AIR 1945 All 298 : (1945) 15 AWR 131
High Courts19 Feb 1945Dismissed
Kuer Maheshwari Prasad Singh Vs Bhaiya Rudra Pratap Singh
Allahabad High Court · (1945) 02 AHC CK 0003
Uttar Pradesh District Boards Act, 1922 — Section 35C
High Courts15 Feb 1945Dismissed
Sheo Bux Singh Vs Emperor
Allahabad High Court · (1945) 02 AHC CK 0033
Penal Code, 1860 (IPC) — Section 411, 412