High Courts26 Mar 1945Dismissed
Raj Narain Vs Mst. Mohamdi Begam and Another
Allahabad High Court · (1945) 03 AHC CK 0048
Encumbered Estates Act, 1934 — Section 2(a)
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 11 of 16
High Courts26 Mar 1945Dismissed
Hardwari Prasad Vs Rudra Prasad
Allahabad High Court · (1945) 03 AHC CK 0047
Uttar Pradesh Tenancy Act, 1939 — Section 206(c)
High Courts26 Mar 1945Dismissed
Nawab Suleman Bahadur and Others Vs Mirza Fida Husain Khan and Others
Allahabad High Court · (1945) 03 AHC CK 0037
Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134Limitation Act, 1963 — Article 134
High Courts26 Mar 1945Dismissed
Ram Das Vs Emperor
Allahabad High Court · AIR 1945 All 385 : (1945) 15 AWR 178
Penal Code, 1860 (IPC) — Section 395, 435
High Courts26 Mar 1945Dismissed
Kr. Shushilendra Pal Singh Vs B. Kailash Chand Bhargava and Others
Allahabad High Court · AIR 1945 All 395 : (1945) 15 AWR 258
Specific Relief Act, 1877 — Section 19, 42
High Courts26 Mar 1945Disposed Of
B. Sumat Prasad Jain, Advocate Vs Sheo Dutt Sharma and Another
Allahabad High Court · AIR 1946 All 213 : (1946) 16 AWR 354
High Courts23 Mar 1945Allowed
Bisheshar Nath Vs Ram Nath and Another
Allahabad High Court · (1945) 03 AHC CK 0046
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9), 21
High Courts21 Mar 1945Dismissed
Jagdish and Others Vs Emperor
Allahabad High Court · AIR 1946 All 249 : (1946) 16 AWR 375
High Courts20 Mar 1945Dismissed
District Board Vs Kailash Nath Kapoor
Allahabad High Court · AIR 1946 All 234
High Courts20 Mar 1945Dismissed
Raja Bajrang Bahadur Singh Vs Thakur Suraj Narain Singh and Others
Allahabad High Court · (1945) 03 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1945Dismissed
G.R.F.X. Monteserrat Vs Major General Hammond, D.S.O.C.B. India
Allahabad High Court · (1945) 03 AHC CK 0040
Army Discipline and Regulation Act, 1879 — Section 170Army Discipline and Regulation Act, 1879 — Section 170Army Discipline and Regulation Act, 1879 — Section 170
High Courts16 Mar 1945Allowed
Bisheshar Dayal Vs Chheda Lal
Allahabad High Court · (1945) 03 AHC CK 0044
High Courts16 Mar 1945
Mohd. Mohsin Vs Mohd. Mohtashin
Allahabad High Court · AIR 1945 All 281 : (1945) 15 AWR 134
Uttar Pradesh Debt Redemption Act, 1940 — Section 23
High Courts16 Mar 1945
Mt. Ummatul Rahman Vs Sri Ram
Allahabad High Court · AIR 1945 All 277 : (1945) 15 AWR 135
High Courts16 Mar 1945Allowed
Sukhdeo Prasad Vs Jagannath Prasad
Allahabad High Court · (1945) 03 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts15 Mar 1945Dismissed
Radha Mohan Vs Mrs. Jane Hilt and Another
Allahabad High Court · AIR 1945 All 400 : (1945) 15 AWR 242
Succession Act, 1925 — Section 214
High Courts15 Mar 1945Disposed Of
Laxman Prasad Sharma Vs The U.P. Government and Another
Allahabad High Court · (1945) 03 AHC CK 0030
Criminal Procedure Code, 1898 (CrPC) — Section 491Restriction and Detention Ordinance, 1944 — Section 10(1)
High Courts14 Mar 1945Allowed
Ahmad Mujtaba Vs Emperor
Allahabad High Court · (1945) 03 AHC CK 0043
Defence of India Rules, 1962 — Rule 121
High Courts14 Mar 1945Allowed
Raja Sir MD. Ejaz Rasool Khan K. C. I. E., KT. C.S.I. Vs Sheo Prasad and Others
Allahabad High Court · (1945) 03 AHC CK 0041
Encumbered Estates Act, 1934 — Section 11
High Courts14 Mar 1945Disposed Of
Kirpa Shanker Vs Brahmanand
Allahabad High Court · AIR 1945 All 282 : (1945) 15 AWR 129
Provincial Small Cause Courts Act, 1887 — Section 17