High Courts12 Apr 1945Disposed Of
M. Liaqat Husain Vs Vinay Prakash and Another
Allahabad High Court · AIR 1946 All 156 : (1945) 15 AWR 272
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 10 of 16
High Courts12 Apr 1945
Digbijai Nath Vs Tirbeni Nath Tewari
Allahabad High Court · AIR 1946 All 12 : (1945) 15 AWR 369
High Courts11 Apr 1945Allowed
Sheo Prasad Sahu Vs Ram Chandar Prasad
Allahabad High Court · AIR 1946 All 362 : (1946) 16 AWR 132
High Courts09 Apr 1945Dismissed
Badloo Vs Thakur Inder Bikram Singh and Another
Allahabad High Court · (1945) 04 AHC CK 0035
Agriculturists Relief Act — Section 39Agriculturists Relief Act — Section 39Agriculturists Relief Act — Section 39
High Courts09 Apr 1945Dismissed
Bhagmal and Another (minors) through Mt. Parmeshwari Vs District Board
Allahabad High Court · AIR 1945 All 428 : (1945) 15 AWR 254
High Courts06 Apr 1945Dismissed
Suraj Mohan Dayal Vs Bhagwan Din
Allahabad High Court · (1945) 04 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Section 47Encumbered Estates Act, 1934 — Section 11(2)Limitation Act, 1963 — Article 122
High Courts06 Apr 1945Dismissed
Bidya Ram and Another Vs B. Jagdamba Prasad and Others
Allahabad High Court · AIR 1946 All 189 : (1945) 15 AWR 252
High Courts05 Apr 1945Dismissed
Roshan Bux Vs Abdul Aziz and Others
Allahabad High Court · AIR 1945 All 405 : (1945) 15 AWR 259
Town Area Act, 1914 — Section 7
High Courts05 Apr 1945Dismissed
Kamta Chaudhary Vs Lal Chandra Mool Pratap Bahadur Pal
Allahabad High Court · AIR 1945 All 284 : (1945) 15 AWR 138
Evidence Act, 1872 — Section 91Presidency Small Cause Courts Act, 1882 — Section 25
High Courts05 Apr 1945Dismissed
Raghubar Dayal Vs Bibi Kulsumunnissa
Allahabad High Court · AIR 1945 All 392 : (1945) 15 AWR 269
Civil Procedure Code, 1908 (CPC) — Section 11(6), 47
High Courts05 Apr 1945Dismissed
Lakshmi Chand Vs Seth Bhawani Shanker
Allahabad High Court · AIR 1945 All 394 : (1945) 15 AWR 250
High Courts04 Apr 1945
Nurul Hasan Vs Mahbub Bux and Others
Allahabad High Court · AIR 1945 All 202 : (1945) 15 AWR 197
High Courts03 Apr 1945Allowed
Taskhir Ahmad Vs Emperor
Allahabad High Court · AIR 1945 All 397 : (1945) 15 AWR 180
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts03 Apr 1945Disposed Of
Beni Prasad and Another Vs Gauhar Ali and Another
Allahabad High Court · AIR 1945 All 347 : (1945) 15 AWR 137
Uttar Pradesh Land Revenue Act, 1901 — Section 44
High Courts03 Apr 1945Dismissed
Chhotey Singh Vs Ramesh Chand and Others
Allahabad High Court · AIR 1946 All 195 : (1945) 15 AWR 267
High Courts03 Apr 1945Disposed Of
Allah Taala through Jamaludding Vs District Board of Pilibhit
Allahabad High Court · AIR 1945 All 273 : (1945) 15 AWR 235
Uttar Pradesh District Boards Act, 1922 — Section 188
High Courts29 Mar 1945Disposed Of
Abdul Haq Vs Mohd. Hashim and Another
Allahabad High Court · AIR 1946 All 200 : (1945) 15 AWR 359
High Courts29 Mar 1945
Hanno Lal and Another Vs Badri Das and Another
Allahabad High Court · AIR 1945 All 278 : (1945) 15 AWR 191
Specific Relief Act, 1877 — Section 42
High Courts28 Mar 1945Dismissed
Hukum Chand minor through Mangal Sen and Another Vs Kashi Ram and Others
Allahabad High Court · AIR 1945 All 350 : (1945) 15 AWR 136
Uttar Pradesh Tenancy Act, 1939 — Section 231
High Courts26 Mar 1945Dismissed
Mst. Tarif Begam and Another Vs Raziuddin
Allahabad High Court · (1945) 03 AHC CK 0049
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149