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Allahabad High Court judgments, 1945

320 judgments · page 12 of 16

High Courts14 Mar 1945Dismissed

Abdul Wahab Vs Raghunandan Lal

Allahabad High Court · AIR 1945 All 388 : (1945) 15 AWR 189

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 60Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
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High Courts14 Mar 1945Disposed Of

Nisar Ahmad Vs Emperor

Allahabad High Court · AIR 1945 All 389 : (1945) 15 AWR 176

Criminal Procedure Code, 1898 (CrPC) — Section 502, 514
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High Courts13 Mar 1945Dismissed

Niadar Mal Vs Rati Ram

Allahabad High Court · AIR 1945 All 374 : (1945) 15 AWR 133

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Tenancy Act, 1939 — Section 182
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High Courts13 Mar 1945Dismissed

Kodi Lal Vs Ahmad Hasan and Others

Allahabad High Court · (1945) 03 AHC CK 0006

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151
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