High Courts05 Sept 1945Dismissed
Abdul Aziz and Another Vs Emperor
Allahabad High Court · AIR 1946 All 116 : (1945) 15 AWR 307
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 6 of 16
High Courts05 Sept 1945Dismissed
Ram Din Vs Emperor
Allahabad High Court · (1945) 09 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)
High Courts04 Sept 1945Allowed
Aisha Begum Vs Mt. Kundan Jan and Another
Allahabad High Court · AIR 1946 All 184 : (1945) 15 AWR 383
High Courts04 Sept 1945Dismissed
Agra Electric Supply Co. Ltd. Vs Firm Bansidhar Prem Sukh Das, Oil Mill
Allahabad High Court · AIR 1946 All 406 : (1946) 16 AWR 186
High Courts04 Sept 1945Dismissed
Tahawar Ali Khan Vs Emperor
Allahabad High Court · (1945) 09 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 235Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 379
High Courts03 Sept 1945
Faqir Chand Vs Brahma Datt
Allahabad High Court · (1945) 09 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts28 Aug 1945Allowed
Shiam Sunder Lal Vs Data Ram and Another
Allahabad High Court · AIR 1946 All 147 : (1945) 15 AWR 314
High Courts28 Aug 1945Dismissed
Prem Narain and Others Vs Emperor
Allahabad High Court · (1945) 08 AHC CK 0001
Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)
High Courts27 Aug 1945Dismissed
Rani Sheo Prasad Kuar Vs Th. Bhanu Pratap Singh And Others
Allahabad High Court · (1945) 08 AHC CK 0017
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Section 6(2)Civil Procedure Code, 1908 (CPC) — Section 149
High Courts27 Aug 1945Disposed Of
Mt. Ummatunnissa Bibi Vs Shiekh Jummai and Another
Allahabad High Court · AIR 1946 All 329 : (1946) 16 AWR 63
High Courts27 Aug 1945
Sangam Lal Vs Ganga Din and Others
Allahabad High Court · AIR 1946 All 389 : (1946) 16 AWR 216
High Courts21 Aug 1945Dismissed
Mr. Frederick George Stimpson Vs In The Matter of The Estate of The Late Mr. E.M. Bennett
Allahabad High Court · (1945) 08 AHC CK 0015
Provident Funds Act, 1925 — Section 3Succession Act, 1925 — Section 270
High Courts21 Aug 1945Dismissed
Raghubar Dayal Vs Mst. Mahraja and Others
Allahabad High Court · (1945) 08 AHC CK 0013
Easements Act, 1882 — Section 59Easements Act, 1882 — Section 59Easements Act, 1882 — Section 59
High Courts21 Aug 1945Disposed Of
Maharaja Sri Pateshwari Prasad Singh Vs Abdul Karim and Others
Allahabad High Court · AIR 1946 All 277
High Courts15 Aug 1945Allowed
Shadi and Others Vs Sultan Khan and Another
Allahabad High Court · AIR 1946 All 56 : (1945) 15 AWR 313
High Courts14 Aug 1945Dismissed
Brij Behari Lal and Another Vs Kunj Behari Lal and Others
Allahabad High Court · (1945) 08 AHC CK 0003
High Courts13 Aug 1945Dismissed
Kedar Nath Vs Puttu Lal and Others
Allahabad High Court · (1945) 08 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Civil Procedure Code, 1908 (CPC) — Section 2(2), 96
High Courts10 Aug 1945Dismissed
Bhaiya Mohd. Azim Khan Vs Raja Saadat Ali Khan and Others
Allahabad High Court · (1945) 08 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Aug 1945Disposed Of
Behari Vs Emperor
Allahabad High Court · AIR 1946 All 138 : (1945) 15 AWR 305