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Allahabad High Court judgments, 1945

320 judgments · page 4 of 16

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High Courts12 Oct 1945Dismissed

Bal Govind Vs Babu Ram Singh

Allahabad High Court · AIR 1946 All 283

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High Courts12 Oct 1945Dismissed

Vishnu Ram Vs Bank of Bihar

Allahabad High Court · AIR 1946 All 291 : (1946) 16 AWR 31

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High Courts12 Oct 1945Dismissed

Kishen Lal Vs B. Preduman Kishen Singh

Allahabad High Court · AIR 1946 All 303 : (1946) 16 AWR 55

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High Courts12 Oct 1945Dismissed

Sant Bux Singh Vs Ali Raza Khan and others

Allahabad High Court · (1945) 10 AHC CK 0005

Contract Act, 1872 — Section 16Limitation Act, 1963 — Article 91
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High Courts12 Oct 1945Allowed

Chandan Singh Vs Surya Pal Singh

Allahabad High Court · (1945) 10 AHC CK 0004

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High Courts11 Oct 1945Dismissed

Joti Prasad and Others Vs Babu Basdeo Sahai Bhargava, Advocate and Others

Allahabad High Court · AIR 1946 All 267 : (1946) 16 AWR 36

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High Courts09 Oct 1945Dismissed

Mahraj Singh Vs Sheo Kumar Singh and Others

Allahabad High Court · (1945) 10 AHC CK 0028

Specific Relief Act, 1877 — Section 9
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High Courts09 Oct 1945Dismissed

J. Reuben Vs R.R. Sarna C. En. and Another

Allahabad High Court · (1945) 10 AHC CK 0003

Partnership Act, 1932 — Section 69
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High Courts08 Oct 1945Dismissed

Mt. Moondari and Another Vs Sankatha and Others

Allahabad High Court · AIR 1946 All 384 : (1946) 16 AWR 100

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High Courts08 Oct 1945

Babu Singh and Others Vs Mst. Chandrani

Allahabad High Court · (1945) 10 AHC CK 0007

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
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High Courts05 Oct 1945Disposed Of

Panni Lal Vs Anant Singh and Another

Allahabad High Court · AIR 1946 All 284 : (1946) 16 AWR 48

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High Courts05 Oct 1945

Bohra Baijnath Vs Hoti and Others

Allahabad High Court · AIR 1946 All 282 : (1946) 16 AWR 35

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High Courts04 Oct 1945Allowed

In The Chief Inspector of Stamps, U.P. in re, Raja Maheshwar Dayal Seth and Another Vs Ram Charan and Another

Allahabad High Court · (1945) 10 AHC CK 0033

Court Fees Act, 1870 — Section 7(ivB)
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High Courts04 Oct 1945Allowed

Mt. Jamna Kunwar Vs Lal Bahadur and Others

Allahabad High Court · AIR 1946 All 262 : (1946) 16 AWR 243

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High Courts03 Oct 1945Dismissed

Jarbandhan and Others Vs Emperor

Allahabad High Court · AIR 1946 All 245 : (1945) 15 AWR 368

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High Courts02 Oct 1945Dismissed

Faqira and another Vs Jiwan Singh and others

Allahabad High Court · (1945) 10 AHC CK 0032

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High Courts02 Oct 1945Disposed Of

Mohammad Sulaiman Khan Vs Mohammad Rahimdad Khan and Others

Allahabad High Court · AIR 1946 All 331 : (1946) 16 AWR 92

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High Courts01 Oct 1945Dismissed

Mr. Fredrick Dugan Slade Vs Mrs. Doris Slade and Lt. Harry Gardiner

Allahabad High Court · (1945) 10 AHC CK 0008

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High Courts28 Sept 1945Allowed

Chief Inspector of "Stamps, in re, Raja Ram and Others Vs Ganga Bux Singh and Others

Allahabad High Court · (1945) 09 AHC CK 0002

Court Fees Act, 1870 — Article 11, 17
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High Courts27 Sept 1945Disposed Of

Yashpal Singh and Another Vs Jagannath and Another

Allahabad High Court · AIR 1946 All 410

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