High Courts03 Dec 1945Dismissed
Mst. Ummi-Ul-Nissa Vs Mst. Fatima Begum
Allahabad High Court · (1945) 12 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1945
320 judgments · page 2 of 16
High Courts30 Nov 1945Allowed
Raja Yadvendra Dutt Dube Vs Ajodhia Bank Ltd., Fyzabad
Allahabad High Court · (1945) 11 AHC CK 0003
Encumbered Estates Act, 1934 — Section 6, 7
High Courts29 Nov 1945Dismissed
Manohar Lal and another Vs Benares Bank Ltd.
Allahabad High Court · (1945) 11 AHC CK 0001
High Courts28 Nov 1945Dismissed
Rukmangal Prasad and others Vs Mst. Durga
Allahabad High Court · (1945) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 109, 115
High Courts24 Nov 1945Dismissed
Ram Kumar and others Vs Krishna Gopal and others
Allahabad High Court · (1945) 11 AHC CK 0005
Transfer of Property Act, 1882 — Section 76(a), 76(e)
High Courts24 Nov 1945Allowed
Mst. Prem Jagat Kuar and others Vs Harihar Bakhsh Singh and others
Allahabad High Court · (1945) 11 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 35
High Courts23 Nov 1945
Naini Tal Hotel Co. Ltd. Vs Municipal Board
Allahabad High Court · AIR 1946 All 502 : (1946) 16 AWR 247
High Courts22 Nov 1945Dismissed
Megah Nath and another Vs The Collector, Cawnpore
Allahabad High Court · (1945) 11 AHC CK 0021
High Courts22 Nov 1945Allowed
Shri Sanatan Dharam School, Ghaziabad Vs Ahmad Hasan alias Bundu
Allahabad High Court · (1945) 11 AHC CK 0004
High Courts20 Nov 1945Allowed
Saran Singh Vs L. Miththan Lal
Allahabad High Court · AIR 1946 All 174 : (1946) 16 AWR 125
High Courts14 Nov 1945Dismissed
Pateshwari Prasad Singh Vs Abdul Karim and Others
Allahabad High Court · AIR 1946 All 496
High Courts14 Nov 1945Dismissed
Abdul Haq and Others Vs Maharaja Pateshwari Prasad Singh Sahib, Proprietor, Balrampur Estate
Allahabad High Court · AIR 1946 All 294 : (1946) 16 AWR 38 : (1946) 16 AWR 192
High Courts13 Nov 1945Allowed
Mt. Sukhdei Vs Lachhmi Narain
Allahabad High Court · (1945) 11 AHC CK 0008
High Courts12 Nov 1945Allowed
Muhammad Imdad Ullah Vs Mt. Bishmillah alias Haliman Bibi and Others
Allahabad High Court · AIR 1946 All 468 : (1946) 16 AWR 230
High Courts12 Nov 1945Allowed
Mohan Singh and others Vs Srimati Rukmin Devi
Allahabad High Court · (1945) 11 AHC CK 0009
Oudh Laws Act, 1876 — Section 9
High Courts12 Nov 1945Dismissed
Ram Adhin Vs Gulzari Singh
Allahabad High Court · (1945) 11 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1908 — Section 14
High Courts09 Nov 1945Dismissed
Ram Prasad and Others Vs Bishambhar Singh and Others
Allahabad High Court · AIR 1946 All 400 : (1946) 16 AWR 406
High Courts07 Nov 1945Disposed Of
Benares Bank Ltd. Vs Shri Sri Prakasha Bhagwan Das and Others
Allahabad High Court · AIR 1946 All 269 : (1946) 16 AWR 21
High Courts02 Nov 1945Dismissed
Cantonment Board, Meerut Vs L. Kamta Prasad
Allahabad High Court · (1945) 11 AHC CK 0022