High Courts31 Aug 2010Dismissed
Janki Sao (HUF) Vs Union of India and Others
Patna High Court · (2013) 1 PLJR 735
Income Tax Act, 1961 — Section 119, 119(2)(a), 139, 139(8), 139(8)(a)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 984 of 2,661
High Courts31 Aug 2010
Jyotsna Chatterjee Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0004
High Courts31 Aug 2010
Babban Choudhary Vs State of Bihar
Patna High Court · (2010) 08 PAT CK 0003
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Aug 2010Dismissed
Sachida Nand Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 559
High Courts30 Aug 2010Allowed
Shanti Devi and Others Vs The State of Bihar and Harendra Kumar Rai
Patna High Court · (2010) 08 PAT CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482
High Courts30 Aug 2010Dismissed
Shashi Rai Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 412
High Courts30 Aug 2010Allowed
Sarjeet Singh and Kanchan Singh Vs The State of Bihar and Ashok Kumar Chaudhary
Patna High Court · (2010) 08 PAT CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 34, 342, 380, 384
High Courts30 Aug 2010Dismissed
Samrendra Singh and Baliram Singh Vs The State of Bihar and Narendra Mohan Singh
Patna High Court · (2010) 08 PAT CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 466, 467, 468
High Courts30 Aug 2010Allowed
Avinash Kumar Sahu and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 648
High Courts30 Aug 2010Dismissed
Azizur Rahman and Others Vs Ramdeo Ram and Others
Patna High Court · (2010) 08 PAT CK 0099
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 32, 5Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 10, 11, 12, 13, 14Bihar Tenancy Act, 1885 — Section 49C
High Courts30 Aug 2010
The State of Bihar and Administrative Reforms Department and Others Vs Sunil Kumar and Others The State of Bihar and Others Vs Alakh Kumar Sinha and Rajesh Kumar The State of Bihar and Additional Secretary, Department of Finance, Government of Bihar Vs Nirpendra Kumar and Rajiv Kumar Singh
Patna High Court · (2013) 1 PLJR 752
High Courts30 Aug 2010Dismissed
Kamla Pd. Singh (dead) through his L.R. Smt. Ram Sundari Devi and Others Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0085
High Courts30 Aug 2010
Ramjee Chaubey Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 107
High Courts30 Aug 2010
Saurav Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2010) 08 PAT CK 0051
High Courts30 Aug 2010Allowed
Reema Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1802 : (2011) 2 PLJR 267
Bihar Gram Kutchery Secretary (Appointment, Service Conditions and Duties) Rules, 2007 — Rule 1(3), 5
High Courts30 Aug 2010Allowed
Krishna Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 1043
Bihar State Universities Act, 1976 — Section 59
High Courts30 Aug 2010Dismissed
Raj Kumar Singh Vs The Bihar State Co-operative Land Development Bank Ltd. and Others
Patna High Court · (2012) 2 PLJR 360
Constitution of India, 1950 — Article 38, 39(b), 46
High Courts30 Aug 2010Dismissed
Smt. Tijiya Devi Vs Sudha Rani Gupta and Others
Patna High Court · (2010) 08 PAT CK 0025
High Courts27 Aug 2010Allowed
Ajay Yadav and Another Vs State of Bihar
Patna High Court · (2010) 08 PAT CK 0179
High Courts27 Aug 2010Dismissed
Bihar State Electricity Board Vs Raj Banshi Singh
Patna High Court · (2011) 59 BLJR 159
Contract Act, 1872 — Section 72