High Courts05 Jun 2014Dismissed
Anamika Rani Vs The State of Bihar
Patna High Court · (2014) 06 PAT CK 0034
Constitution of India, 1950 — Article 142, 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 718 of 2,660
High Courts05 Jun 2014Allowed
Manoj Kumar Thakur Vs The State of Bihar
Patna High Court · (2014) LabIC 2893 : (2014) 4 LLJ 262
High Courts05 Jun 2014Dismissed
Pramod Kumar Sah Vs The State of Bihar
Patna High Court · (2014) 06 PAT CK 0019
Constitution of India, 1950 — Article 226, 311
High Courts05 Jun 2014Dismissed
Deo Narayan Yadav Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 507
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 3(1), 3(2), 3(4), 4
High Courts05 Jun 2014Disposed Off
Ram Bilash Sah Vs The State of Bihar
Patna High Court · (2014) 06 PAT CK 0017
Bihar and Orissa General Clauses Act, 1917 — Section 27Constitution of India, 1950 — Article 12, 22, 226, 29(d), 311
High Courts03 Jun 2014
Saheb Das and Others Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 437, 437(5), 439(1), 439(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 364, 367, 370, 371
High Courts03 Jun 2014Dismissed
S.M. Kalim Vs S.M. Sarfudin
Patna High Court · AIR 2014 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 40 Rule 1, Order 41 Rule 4, 151
High Courts16 May 2014Allowed
Rinku Devi Vs Union of India
Patna High Court · (2014) 05 PAT CK 0056
Railways Act, 1989 — Section 124A
High Courts16 May 2014Dismissed
Rajiv Singh Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 91
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 156(3)Dowry Prohibition Act, 1961 — Section 2, 3, 4
High Courts16 May 2014Dismissed
Raja Mishra alias Raja Ram Mishra, Aliyar Koeri alias Aliyar Singh, Gobardhan Koeri @ Gobardhan Singh and Sipahi Koeri alias Sipahi Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 May 2014Allowed
Kamli Devi Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0053
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts16 May 2014Dismissed
Dilip Kumar Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 3559 : (2014) 3 PLJR 685
High Courts16 May 2014Dismissed
Ismahmmad Mian and Others Vs The State of Bihar, The Director, Primary Education, Govt. of Bihar, The District Education Officer, West Champaran and The District Programme Officer (Establishment), West Champaran
Patna High Court · (2014) 4 PLJR 139
Constitution of India, 1950 — Article 12, 14
High Courts16 May 2014Dismissed
Md. Maroof Azam and Sunil Kumar Paswan Vs The State of Bihar and Others
Patna High Court · (2014) 05 PAT CK 0041
Constitution of India, 1950 — Article 311
High Courts16 May 2014
Sarita Kumari Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 727
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(c), 142
High Courts16 May 2014Dismissed
Upendra Ram Vs The State of Bihar and Others
Patna High Court · (2014) 3 PLJR 688
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts16 May 2014Dismissed
Ram Awadhesh Singh Vs The State of Bihar and Others
Patna High Court · (2014) 05 PAT CK 0019
Constitution of India, 1950 — Article 14, 16
High Courts16 May 2014Dismissed
The Oriental Insurance Company Ltd. Vs Smt. Saraswati Devi and Others
Patna High Court · (2014) 4 ACC 346 : (2015) ACJ 2051
High Courts16 May 2014Disposed Off
Uday Kumar Singh @ Uday Singh and Others Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0017
Arms Act, 1959 — Section 27Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 311, 313(1)(b)