COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 717 of 2,660
High Courts17 Jun 2014Dismissed
Ramesh Chandra Yadav Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 352
High Courts17 Jun 2014Allowed
Pattamadai Natarajasarma Narayanan Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 413
High Courts17 Jun 2014Allowed
Sanoj Yadav Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 426
Arms Act, 1959 - Section 25, 25(1-A), 25(1-AA), 25(1-B)AC, 26 — Bihar Control of Crimes Act, 1981 - Section 2, 2(d), 2(d)(4), 2(d)(i), 3 — Constitution of India, 1950 - Article 226 — Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts17 Jun 2014Dismissed
Srikant Jha Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 395
Constitution of India, 1950 - Article 14, 16
High Courts17 Jun 2014
Ranjan Kumar and Others Vs Union of India and Others
Patna High Court · (2015) 1 PLJR 232
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts17 Jun 2014
Krishna Kanhaiya Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 576
Constitution of India, 1950 — Article 226, 311(2)
High Courts17 Jun 2014
Gangotri Devi Seth Vs Bihar State Electricity Board
Patna High Court · (2014) 3 PLJR 241
High Courts17 Jun 2014
Maheshwar Yadav Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 594
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Jun 2014
Binod Kumar Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 250
Constitution of India, 1950 — Article 14, 16
High Courts17 Jun 2014
Bimlesh Kumar Pandey Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 529
Constitution of India, 1950 — Article 14, 16, 21
High Courts16 Jun 2014Dismissed
Kumar Dharmendra Narayan Singh Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 668 : (2014) 3 BLJud 246 : (2014) 4 BLJud 67
High Courts16 Jun 2014
Shreedhar Prasad Singh Vs The Munghyr-Jamui Central Co-operative Bank Ltd.
Patna High Court · (2014) 4 PLJR 257
Constitution of India, 1950 — Article 226
High Courts16 Jun 2014
State of Bihar Vs Bijay Kumar Singh
Patna High Court · (2014) 4 PLJR 769
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Jun 2014
Maheshwar Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 35
Constitution of India, 1950 — Article 12, 226
High Courts05 Jun 2014Disposed Off
Ranjan Kumar Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 253
Constitution of India, 1950 — Article 21(A)
High Courts05 Jun 2014Dismissed
Ashok Kumar Singh Vs The State of Bihar
Patna High Court · (2014) LabIC 3318
High Courts05 Jun 2014Dismissed
Sanjay Kumar Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 729
Constitution of India, 1950 — Article 14, 142, 16, 226, 32