High Courts10 Oct 2017Dismissed
Rohan Kumar Vs The Vice Chancellor, Tilka Manjhi Bhagalpur University
Patna High Court · (2017) 10 PAT CK 0013
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 530 of 2,660
High Courts10 Oct 2017Dismissed
Osiyar Singh @ Osihar Singh Vs The State of Bihar
Patna High Court · (2017) 10 PAT CK 0012
Code of Criminal Procedure, 1973, Section 482 -Bihar Electricity Act, 2003, Section 135
High Courts09 Oct 2017Disposed Of
Dr. (Prof) Lakshmi Roy Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 660
Code Of Criminal Procedure, 1973 — Section 482Bihar Public Service Commission (Conditions Of Service) Regulations, 1960 — Regulation 2(e), 2(f), 2(g), 2(c)(d)(e)(f), 2(c)(d)(e)(g), 4, 4A, 4(kha), 5A, 6, 6(1), 6(2), 6(3)(i), 7, 9, 9(3), 9(1), 9(2), 9(2)(iv), 10, 12, 12(1)(i), 12(1)(ii), 12(2), 13, 14, 15Constitution Of India, 1950 — Article 163, 226, 315, 316, 316(3), 317, 317(1), 317(3), 318, 319, 323
High Courts09 Oct 2017Allowed
Barkat Mian S/o Shaukat Mian Vs The State of Bihar
Patna High Court · (2017) 4 PLJR 701
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Oct 2017Allowed
Asha Devi & Ors Vs Oriental Insurance Co. Ltd. & Ors
Patna High Court · (2017) 10 PAT CK 0010
Motor Vehicles Act, 1988, Section 166, Section 166 - Application for compensation
High Courts09 Oct 2017Dismissed
Ram Das Yadav son of Baleshwar Yadav Vs The State of Bihar
Patna High Court · (2017) 10 PAT CK 0009
Indian Penal Code, 1860, Section 302, Section 34 - Punishment for murder - Acts done by several persons in furtherance of common intention
High Courts07 Oct 2017Allowed
Rajiv Lochan Sharma Vs State of Bihar
Patna High Court · (2017) 10 PAT CK 0008
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts07 Oct 2017Allowed
Brahmdeo Poddar alias Bipat Poddar Vs State of Bihar
Patna High Court · (2017) 10 PAT CK 0007
Indian Penal Code, 1860, Section 147, Section 307, Section 326, Section 148, Section 149 - Punishment for rioting - Attempt to mu
High Courts07 Oct 2017
Damodar Singh Vs The State of Bihar
Patna High Court · (2017) 10 PAT CK 0006
Code of Criminal Procedure, 1973, Section 360(4) - Order to release on probation of good conduct or after admonitionIndian Penal Code, 1860, Section 34,
High Courts06 Oct 2017Disposed Of
Suraj Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 52
Constitution Of India, 1950 — Article 14, 226
High Courts06 Oct 2017Dismissed
Shambhu Prasad @ Shambhu Ram Vs The State of Bihar
Patna High Court · (2017) 10 PAT CK 0005
Code of Criminal Procedure, 1973, Section 300, Section 245 - Person once convicted or acquitted not to be tried for same offence - When accused shall be discharged
High Courts04 Oct 2017Disposed off
Md. Jabbar S/o Md. Ismail Vs Neelam Devi W/o Pramaod Mandal
Patna High Court · (2017) 10 PAT CK 0004
Land Acquisition Act, 1894, Section 30, Section 30 - Dispute as to apportionment - Dispute as to apportionment
High Courts03 Oct 2017Allowed
Mahanth Bishambhar Saran Deojee Chela Rash Bihari Saran Deojee And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 408
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 415, 420, 464, 467, 468
High Courts03 Oct 2017Allowed
Kumar Sonu @ Sonu @ Punit Kumar Mishra Vs State Of Bihar
Patna High Court · (2018) 2 PLJR 480
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420
High Courts03 Oct 2017Allowed
Chief Electoral Officer Vs Chinta Devi @ China Devi And Ors
Patna High Court · (2018) 2 PLJR 23
Indian Contract Act, 1872 — Section 182, 185
High Courts03 Oct 2017Allowed
Rameshwar Pd.Sinha @ Shrivastava Vs The State of Bihar
Patna High Court · (2017) 10 PAT CK 0003
Bihar Pension Rules, 1950, Rule 43(b)
High Courts03 Oct 2017Dismissed
Phuleshwar Chaudhary S/O Late Banbari Prasad Chaudhary Vs The State Of Bihar
Patna High Court · (2017) 10 PAT CK 0002
High Courts01 Oct 2017
Deep Sikha Bharti, D/o Sri Nawal Kishore Vs The Union of India
Patna High Court · (2017) 10 PAT CK 0001
High Courts22 Sept 2017Dismissed
Sushil Kumar Goenka @ S. K. Goenka Vs The State of Bihar
Patna High Court · (2017) 09 PAT CK 0036
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtFactories Act, 1948, Section 92, Section 116,
High Courts22 Sept 2017Dismissed
Yognarayan Choudhary Vs The State of Bihar
Patna High Court · (2017) 09 PAT CK 0035
Essential Commodities Act, 1955, Sections 7