COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 519 of 2,660

High Courts23 Jan 2018Allowed

Sheo Ratan Paswan Vs State Of Bihar

Patna High Court · (2019) 1 PLJR 61

Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 161, 162, 205, 273, 313, 317Evidence Act, 1872 — Section 9, 138, 146,

Read judgment

High Courts23 Jan 2018Dismissed

Devendra Kumar Sinha Vs State Bank Of India And Ors

Patna High Court · (2018) 2 PLJR 789

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Banking Regulation Act, 1949 — Section 10(1)(b)(i)

Read judgment

High Courts19 Jan 2018Dismissed

State Of Bihar Vs Sukhdeo Sah And Ors

Patna High Court · (2018) 3 PLJR 187

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341, 380, 427Code Of Criminal Procedure, 1973 — Section 313

Read judgment

High Courts19 Jan 2018Dismissed

Union Of India And Ors Vs Rajnish Kumar Singh

Patna High Court · (2018) 1 PLJR 621

Read judgment

High Courts19 Jan 2018Dismissed

Sushil Kumar Vs Bihar School Examination Board Through Chairman And Anr

Patna High Court · (2018) 2 PLJR 168

Constitution Of India, 1950 — Article 226Bihar Service Code, 1952 — Rule 97(3)

Read judgment

High Courts19 Jan 2018Allowed

Binod Tatwa Vs State of Bihar

Patna High Court · (2018) 01 PAT CK 0077

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 34, Section 307 - Acts done by several

Read judgment

High Courts19 Jan 2018Allowed

Anil Yadav & Anr Vs The State of Bihar

Patna High Court · (2018) 01 PAT CK 0003

Indian Penal Code, 1860, Section 379, Section 412, Section 395 - Punishment for theft - Dishonestly receiving property stolen in the commission of a dacoity - Punishment f

Read judgment

High Courts18 Jan 2018Disposed Of

M/S Supreme Enterprises A Company Vs State Of Bihar Through Its Principal Secretary And Ors

Patna High Court · (2019) 1 PLJR 759

Read judgment

High Courts18 Jan 2018Dismissed

Commissioner, Patna Municipal Corporation, And Ors Vs Ruby Prasad And Ors

Patna High Court · (2018) 3 PLJR 89

Read judgment

High Courts18 Jan 2018Allowed

Ram Shringar Ram Vs State Of Bihar And Anr

Patna High Court · (2018) 3 PLJR 190

Code Of Criminal Procedure, 1973 — Section 161(3), 397(3), 482Indian Penal Code, 1860 — Section 376, 511

Read judgment

High Courts18 Jan 2018Allowed

Uma Prasad Gupta And Ors Vs State Of Bihar

Patna High Court · (2018) 1 PLJR 900

Indian Penal Code, 1860 — Section 34, 156(3), 304B, 498A

Read judgment

High Courts18 Jan 2018Dismissed

Hira Lal Sahu Vs Chairman-Cum-Managing Director, Punjab National Bank And Ors

Patna High Court · (2018) 1 PLJR 581

Read judgment

High Courts18 Jan 2018Dismissed

Gayatri Devi Vs Union Of India Through The General Manager And Ors

Patna High Court · (2018) 2 PLJR 224

Read judgment

High Courts18 Jan 2018Allowed

Ramakant Prasad Vs State Of Bihar And Ors

Patna High Court · (2018) 2 PLJR 225

Bihar Service Code, 1952 — Rule 97(3)

Read judgment

High Courts18 Jan 2018Dismissed

Virendra Kumar Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2018) 2 PLJR 810 : (2018) 2 PLJR 380

Bihar Tenancy Act, 1885 — Section 23(4)Bihar Land Reforms Act, 1950 — Section 4

Read judgment

High Courts18 Jan 2018Allowed

Bulbul Devi And Ors Vs State Of Bihar And Ors

Patna High Court · (2018) 2 PLJR 263

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Code Of Criminal Procedure, 1973 — Section 144, 145, 146, 146(1), 482

Read judgment

High Courts18 Jan 2018Disposed Off

Bihar Rajya Zila Karamchari Mahasangh Vs The State of Bihar & Ors

Patna High Court · (2018) 01 PAT CK 0076

Bihar Panchayat Samitis and Zila Parishad (Condition of Service) Rules, 1964, Rule 7

Read judgment

High Courts18 Jan 2018Allowed

Baleshwar Paswan Vs The State of Bihar

Patna High Court · (2018) 2 PLJR 400

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 302, S

Read judgment

High Courts17 Jan 2018Dismissed

Ravindra Ram Vs State Of Bihar And Ors

Patna High Court · (2018) 1 PLJR 536

Read judgment

High Courts17 Jan 2018Allowed

Fadi Fadel Vs State Of Bihar Through Its Home Secretary And Ors

Patna High Court · (2018) 2 PLJR 296

Indian Penal Code, 1860 — Section 120B, 463, 464, 467, 468, 471Foreigners Act, 1946 — Section 3, 3(2)(C), 4, 13, 14, 14(A), 14(B)Code Of Criminal Procedure, 1898 — Section 61

Read judgment