High Courts30 Jan 2018Disposed Off
Vajir Sain & Ors Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0042
Indian Penal Code, 1860, Section 34, Section 447, Section 307, Section 323, Section 325, Section 341 - Acts d
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Patna High Court judgments
53,185 judgments · page 517 of 2,660
High Courts30 Jan 2018Allowed
Prakash Prasad Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0033
High Courts30 Jan 2018Dismissed
M/s Azad Construction Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0032
High Courts29 Jan 2018Dismissed
Prakash Tamang Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 271
Constitution Of India, 1950 — Article 226Bihar Police Manual, 1978 — Rule 823(K), 824
High Courts29 Jan 2018Allowed
Ram Ekwal Singh Vs State Of Bihar Through Its Secretary And Ors
Patna High Court · (2018) 2 PLJR 172
High Courts29 Jan 2018Disposed Off
Shri Krishna Mohan Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0043
High Courts29 Jan 2018
Lal Bhushan Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0038
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable case
High Courts29 Jan 2018Allowed
Sindhu Devi @ Sindhu Kumari Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0037
Constitution of India, Article 226, Article 311 - Power of High Courts to Issue certain writs - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union
High Courts29 Jan 2018Allowed
Asha Pandey Vs ACIT Central Circle, Muzaffarpur
Patna High Court · (2018) 01 PAT CK 0036
Income Tax Act, 1961, Section 260A, Section 260A, Section 260A, Section 260A, Section 158BFA(1), S
High Courts29 Jan 2018Allowed
Sanjay Bosak Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0035
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts29 Jan 2018Dismissed
Ram Ashish Singh & Ors Vs The Secretary, Department Of Personnel And Administrative & Ors
Patna High Court · (2018) 1 PLJR 898
Constitution Of India, 1950 — Article 318
High Courts29 Jan 2018Dismissed
Chandra Mohan Jha Vs The Union of India & Ors
Patna High Court · (2018) 01 PAT CK 0031
High Courts25 Jan 2018Dismissed
Rajesh Kumar Jaiswal Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 436
Code Of Criminal Procedure, 1973 — Section 156(3), 157, 157(B)(2), 197, 468, 468(2)(b)Bihar Reservation Of Vacancies In The Post And Services (For Scheduled Caste, Scheduled Tribe And Other Backward Classes) Act, 1991 — Section 4, 12, 13
High Courts25 Jan 2018Dismissed
Dinesh Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 246
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts25 Jan 2018Disposed Of
Kunj Bihari Sharma Vs Bihar School Examination Board And Ors
Patna High Court · (2018) 3 PLJR 237
Constitution Of India, 1950 — Article 226
High Courts25 Jan 2018Disposed Off
Sunita Kumari Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0030
High Courts25 Jan 2018
State Bank of India Vs Basudeo Prasad Mandal & Ors
Patna High Court · (2018) 01 PAT CK 0029
Code of Civil Procedure, 1908, Order 8Rule 14 -Specific Relief Act, 1963, Section 34 - Discretion of court as to declaration of status or right
High Courts25 Jan 2018Allowed
Umesh Singh Vs The State Of Bihar
Patna High Court · (2018) 01 PAT CK 0028
Code of Criminal Procedure, 1973, Section 374(2) - Appeals from convictionsIndian Penal Code, 1860, Section 302, Section 34, Secti
High Courts25 Jan 2018Allowed
Shyamjit Rai & Ors Vs State of Bihar
Patna High Court · (2018) 01 PAT CK 0027
Code of Criminal Procedure, 1973, Section 145, Section 146 - Procedure where dispute concerning land or water is likely to cause breach of peace - Power to attach subject of dispute and to app
High Courts25 Jan 2018Disposed Off
Narendra Kumar & Ors Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0026