High Courts20 Feb 2019
Abdul Quiyum Vs Vice Chancellor, Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga And Ors
Patna High Court · (2019) 02 PAT CK 0027
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 469 of 2,660
High Courts19 Feb 2019Disposed Off
Ram Sakhi Devi Vs Amar Kishore Singh
Patna High Court · (2020) 1 PLJR 465
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts19 Feb 2019Dismissed
Damodar Singh Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0026
Code Of Criminal Procedure, 1973 — Section 39, 190, 200
High Courts19 Feb 2019Allowed
Rohan Kunal Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0025
Arms Rules, 2016 — Rule 13, 12(3), 14, 16(2), 25Constitution Of India, 1950 — Article 226
High Courts19 Feb 2019Allowed
Surendra Sharma Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0023
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 143, 149, 323, 341, 379, 380, 448, 504, 506
High Courts19 Feb 2019Dismissed
Lal Babu Singh Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0022
Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts19 Feb 2019Dismissed
Lalan Sah Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 302, 304, 304B, 323, 341, 498A, 502, 504, 506
High Courts19 Feb 2019Disposed Off
M/S Dhan Kuwar Cold Storage Private Limited Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0016
Electricity Act, 2003 — Section 4(5), 43, 43(3), 47, 50, 126, 126(5), 127, 127(1), 127(4), 135, 135(1), 135 (1A), 152, 152(1), 152(2), 153, 154(4), 154(5), 154(6), 181
High Courts19 Feb 2019Disposed Off
Based On The Order Of Honble The Chief Justice Dated 07.01.2019 Relating To The Re-Lifetime Allotme Vs The State Of Bihar And Ors
Patna High Court · (2019) 1 PLJR 990
Bihar Special Security Force (Amendment) Act, 2010 — Section 2, 2(i), 4(2)(i), 4(2)(ii)Constitution Of India, 1950 — Article 14, 75(6), 162, 164(5)
High Courts18 Feb 2019Allowed
Deepak Kumar Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0020
Indian Penal Code, 1860 — Section 34, 420
High Courts18 Feb 2019Allowed
Narendra Prasad Pandey Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0018
Code of Criminal Procedure, 1973 — Section 302, 482Indian Contract Act, 1872 — Section 23Indian Penal Code, 1860 — Section 420
High Courts18 Feb 2019Allowed
Mukesh Kumar Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0013
Code Of Criminal Procedure, 1973 — Section 171, 177, 186, 186(b), 210, 482Indian Penal Code, 1860 — Section 201, 302, 304(B), 307, 498A, 498(A)
High Courts18 Feb 2019Dismissed
Swarn Lata Vs The Punjab National Bank And Ors
Patna High Court · (2020) 1 BC 88 (Pat.) : (2019) 2 PLJR 1033
Securitization And Reconstruction Of Financial Assets And Investment Of Security Interest Act, 2002 — Section 13(2), 13(4), 13(3A), 13(4)(a), 17, 17(1)Constitution Of India, 1950 — Article 226
High Courts14 Feb 2019
Kusum Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 02 PAT CK 0017
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 2(c), 16
High Courts14 Feb 2019
Smt. Tulsi Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 02 PAT CK 0014
High Courts14 Feb 2019Allowed
South Bihar Power Distribution Co. Ltd Vs Bhagalpur Electricity Distribution Co. Pvt. Ltd
Patna High Court · (2019) 02 PAT CK 0011
Arbitration And Conciliation Act, 1996 — Section 3, 9, 29A, 37Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 3, 15Indian Contract Act, 1872 — Section 230
High Courts14 Feb 2019Disposed Off
Masomat Indu Devi Vs State Of Bihar
Patna High Court · (2019) 02 PAT CK 0010
Bihar State Employees Service Condition (Assured Career Progression Scheme) Rules, 2003 — Rule 4(5)Bihar Boards Miscellaneous Rules, 1958 — Rule 156, 157, 157(3)(J)Field Accounts Clerk Cadre Rules, 2014 — Rule 3, 16
High Courts14 Feb 2019Dismissed
Deo Narayan Prasad Vs High Court Of Judicature At Patna Administrative Side Through Its Registrar General And Another
Patna High Court · (2019) 02 PAT CK 0009
Constitution Of India, 1950 — Article 14
High Courts14 Feb 2019Allowed
Best Towers Private Limited Vs Reliance Communications Limited
Patna High Court · (2019) 3 PLJR 486
Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(d), 2(n), 15, 16, 17, 18, 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24Arbitration And Conciliation Amendment Act, 2014 — Section 25(b)(c)Arbitration And Conciliation Act, 1996 — Section 7, 7(1), 12, 34, 80, 65 to 81