High Courts13 Mar 2019Allowed
M/S S.K. Traders, Birla Mandir Road Vs Bihar School Examination Borad Through And Ors
Patna High Court · (2019) 3 PLJR 450
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 467 of 2,660
High Courts13 Mar 2019Partly Allowed
Sarfaraz Ahmad Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 264
Bihar Saw Mills (Regulation) Act, 1990 — Section 24
High Courts12 Mar 2019Disposed Of
Shahpur Matasyajivi Sahyog Samiti Ltd. And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 806
High Courts12 Mar 2019Dismissed
Beauty Patel Vs Indira Devi And Ors
Patna High Court · (2019) 2 PLJR 903
High Courts11 Mar 2019Allowed
Shakuntala Devi And Ors Vs Pushpa Ranjan And Ors
Patna High Court · (2019) 2 PLJR 493
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173Indian Penal Code, 1860 — Section 302, 394Arms Act, 1959 — Section 27
High Courts08 Mar 2019Allowed
Santosh Kumar Trivedi Vs State Of Bihar And Anr
Patna High Court · (2019) 4 PLJR 175
Indian Penal Code, 1860 — Section 415, 420Code Of Criminal Procedure, 1973 — Section 245, 482
High Courts08 Mar 2019Dismissed
Jitendra Kumar Singh @ Jitendra Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 03 PAT CK 0013
High Courts08 Mar 2019Disposed Off
Praween Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 03 PAT CK 0012
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(2), 17, 17(14)
High Courts08 Mar 2019Allowed
Surendra Rai Vs State Of Bihar
Patna High Court · (2019) 03 PAT CK 0011
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 156(3), 161, 313
High Courts08 Mar 2019Allowed
Nunu Prasad Singh @ Nunu Singh Vs State Of Bihar
Patna High Court · (2019) 03 PAT CK 0010
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2019Allowed
Santosh Kumar Rai And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 380
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i)
High Courts06 Mar 2019Disposed Off
Brij Bhushan Prasad Vs State Election Commission Panchayat And Ors
Patna High Court · (2019) 2 PLJR 395
Bihar Panchayat Raj Act, 2006 — Section 139, 140, 140(1), 140(2)(a)(b)Representation Of People Act, 1951 — Section 100Bihar Panchayat Rules, 2006 — Rule 79, 79(4), 80, 81, 82
High Courts05 Mar 2019Allowed
M/S Tata Project Ltd Vs State Of Bihar Through Commissioner And Ors
Patna High Court · (2019) 4 PLJR 1255
Constitution Of India, 1950 — Article 226Value Added Tax Act, 2005 — Section 24, 24(1)(A), 24(3), 24(12), 25, 26, 26(1), 26(2), 26(3), 31, 31(2), 33, 39, 54Bihar Value Added Tax Rules, 2005 — Rule 21, 21(2), 22, 25, 25(1), 25(2), 62
High Courts05 Mar 2019Allowed
Abha Sinha Vs State Bank Of Hyderabad Now And Ors
Patna High Court · (2019) 2 PLJR 119
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2019Dismissed
Ram Yad Yadav Vs Hon'ble Patna High Court And Ors
Patna High Court · (2019) 03 PAT CK 0007
Bihar Superior Judicial Service Rules, 1951 — Rule 5, 16(e)Constitution Of India, 1950 — Article 14, 16
High Courts05 Mar 2019
Bihar Police Sub Ordinate Service Commission And Ors Vs Ramesh Kumar And Ors
Patna High Court · (2019) 2 PLJR 416
High Courts01 Mar 2019
Biju @ Bijendra Ram @ Birju Ram Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 165
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 273, 309
High Courts01 Mar 2019Dismissed
Bihar Police Sub Ordinate Service Commission And Ors Vs Khusbu Sharma And Ors
Patna High Court · (2019) 03 PAT CK 0004
High Courts01 Mar 2019Dismissed
Chairman, Central Selection Board (Constable Appointment) And Ors Vs Ishika Raj And Ors
Patna High Court · (2019) 2 PLJR 281
Constitution Of India, 1950 — Article 14, 15, 16, 21, 38, 42
High Courts01 Mar 2019Allowed
Jagannth Prasad Vs State Bank Of India And Ors
Patna High Court · (2019) 03 PAT CK 0002
Constitution Of India, 1950 — Article 14