High Courts12 Apr 2019Allowed

M/s Bhagwati Timber Vs State Of Bihar And Ors

Patna High Court · (2019) 04 PAT CK 0010

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26Air (Prevention And Control Of Pollution) Act, 1981 — Section 21Bihar Finance Act, 1981 — Section 3, 14
High Courts12 Apr 2019Allowed

Khusbu Khatoon Vs State Of Bihar

Patna High Court · (2019) 2 PLJR 1052

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25, 106
High Courts11 Apr 2019Allowed

Pawan Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2019) 04 PAT CK 0006

Bihar And Orrisa Public Demand Recovery Act, 1914 — Section 3(6), 4, 5, 10Arbitration And Conciliation Act, 1996 — Section 23Chotanagpur Tenancy Act, 1908 — Section 234
High Courts11 Apr 2019

Sanjay Yadav Vs State Of Bihar

Patna High Court · (2019) 04 PAT CK 0005

Indian Penal Code, 1860 — Section 34, 376(G), 379Schedule Castes And Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 3(ii)(v), 3(i)(x)(xi)(xii)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts08 Apr 2019Dismissed

Kumari Sunita Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 2 PLJR 936

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2, 2(10), 2(14), 2(22), 4, 27, 27(2), 27(4), 27(5), 110, 110(2)(xiv)Juvenile Justice (Care And Protection Of Children's) Rules, 2017 — Rule 4, 5, 15, 15(2), 15(4), 16, 27(5), 87, 88(2)Constitution Of India, 1950 — Article 15(4), 16, 16(4)