High Courts29 Apr 2019Allowed
Chandrajeet Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 2 PLJR 999
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 463 of 2,660
High Courts26 Apr 2019Dismissed
Rajesh Kumar Sharma Vs Dropati Devi
Patna High Court · (2019) 2 PLJR 1003
Hindu Marriage Act, 1955 — Section 13
High Courts25 Apr 2019Allowed
Sukhdeo Rajak And Ors Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 997
Code Of Criminal Procedure, 1973 — Section 239, 482Indian Penal Code, 1860 — Section 34, 323, 341, 379, 504, 506
High Courts25 Apr 2019Allowed
Nirmala Devi And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 2 PLJR 1017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 379, 498(A), 504
High Courts24 Apr 2019Dismissed
Geeta Kumari Vs Election Commission Of India Through And Anr
Patna High Court · (2019) 2 PLJR 992
Constitution Of India, 1950 — Article 226, 329(b)Panchayat Election Rules, 1995 — Rule 43(2)Bihar Panchayat Raj Act, 1993 — Section 140
High Courts22 Apr 2019Dismissed
Nagendra Sah Vs State Of Bihar
Patna High Court · (2019) 2 PLJR 778
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts19 Apr 2019Disposed Of
M/S Ram Pravesh Rai Estate Private Limited And Ors Vs State Of Bihar Through The Mines And Ors
Patna High Court · (2019) 2 PLJR 1135
Constitution Of India, 1950 — Article 226Bihar Minor Mineral Concession Rules, 1972 — Rule 4, 21, 22(A), 40, 52Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 15
High Courts18 Apr 2019Disposed Of
Bihar State Electricity Board And Others Vs Chadra Shekhar Paswan And Others
Patna High Court · (2019) 04 PAT CK 0044
Constitution Of India, 1950 — Article 14Bihar Government Servant Conduct Rules, 1976 — Rule 23, 23(1), 23(2)Hindu Marriage Act, 1955 — Section 5, 11, 16, 16(1), 16(3)
High Courts18 Apr 2019Dismissed
Veena Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1157
Indian Penal Code, 1860 — Section 34, 201, 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts17 Apr 2019Dismissed
Imrana Tarannum @ Bibi Imrana Tarannum Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1152
Constitution Of India, 1950 — Article 226
High Courts17 Apr 2019Dismissed
Nand Kishore Das Vs UNION OF INDIA Through The CMD And Ors
Patna High Court · (2019) 2 PLJR 906
High Courts17 Apr 2019Allowed
M/S Den Networks Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 04 PAT CK 0043
Bihar Entertainment Tax Rules, 1984 — Rule 19(A), 23(A)Bihar Entertainment Tax Act, 1948 — Section 2(q), 3(AA)
High Courts16 Apr 2019Allowed
Uma Shankar Prasad Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1077
Bihar Public Land Encroachment Act, 1956 — Section 4(h)Registration Act, 1908 — Section 35
High Courts16 Apr 2019Allowed
Raj Mangal Raut Ramani And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0017
Bihar Legal Service Authority Act, 1987 — Section 19, 22BNational Legal Services Authority Regulations, 2009 — Regulation 17Constitution Of India, 1950 — Article 226, 227
High Courts15 Apr 2019Allowed
M/s Ganesh Traders Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1049
Bihar Value Added Tax Act, 2005 — Section 19, 31, 64, 64(2)
High Courts15 Apr 2019Dismissed
Tamseel Ahmad Ansari Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 1050
High Courts15 Apr 2019Dismissed
Sanoj Kumar @ Sanoj Bind Vs State Of Bihar
Patna High Court · (2019) 04 PAT CK 0014
Indian Penal Code, 1860 — Section 34, 376(2)(g), 376(g), 376(H)Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts15 Apr 2019
Ashok Kumar Vs National Textile Corporation Limited And Ors
Patna High Court · (2019) 04 PAT CK 0013
Constitution Of India, 1950 — Article 14
High Courts15 Apr 2019Allowed
Binita Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 04 PAT CK 0012
Bihar Panchayat Primary Teacher (Employment And Service Condition) Rules, 2006 — Rule 8
High Courts12 Apr 2019Allowed
Arvind Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 2 PLJR 912