High Courts07 Jan 2020Disposed Of
Ujjawal Pandey Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0110
Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 394 of 2,660
High Courts07 Jan 2020Disposed Of
Lallu Singh @ Lallu Singh Ghatwar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0109
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts07 Jan 2020Disposed Of
Bishun Paswan @ Vishnudev Paswan Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0108
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 504
High Courts07 Jan 2020Disposed Of
Diwakar Yadav Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0107
Arms Act, 1959 — Section 25(1 B)(a), 26
High Courts07 Jan 2020Disposed Of
Amit Ram Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0106
Indian Penal Code, 1860 — Section 395, 397
High Courts07 Jan 2020Disposed Of
Mohit Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 414, 420, 467, 468, 471
High Courts07 Jan 2020Dismissed
Vinay Krishna Kumar @ Mahesh Yadav Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0104
Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 380, 448
High Courts07 Jan 2020Dismissed
Ram Swaroop Mahto Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0103
Code Of Criminal Procedure, 1973 — Section 156(3), 173(2), 200, 313, 372Indian Penal Code, 1860 — Section 201, 304B, 498A
High Courts07 Jan 2020Dismissed
Devendra Prasad Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0055
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts07 Jan 2020Dismissed
Niranjan Singh Vs Ramautar Singh And Ors
Patna High Court · (2020) 01 PAT CK 0030
Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 1 Rule 10(2)
High Courts07 Jan 2020Disposed Of
Bishun Paswan @ Vishnudev Paswan @ Vishundev Paswan Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0020
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 504
High Courts07 Jan 2020Disposed Of
Mantu Singh @ Balbant Singh And Anr Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0019
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)(f)
High Courts07 Jan 2020Disposed Of
Diwakar Yadav Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0018
Arms Act, 1959 — Section 25(1)(B)(a), 26
High Courts07 Jan 2020Disposed Of
Amit Ram Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0017
Indian Penal Code, 1860 — Section 395, 397
High Courts07 Jan 2020Disposed Of
Mohit Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 414, 420, 467, 468, 471
High Courts07 Jan 2020Disposed Of
Bablu Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0013
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts07 Jan 2020Disposed Of
Ujjawal Pandey Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0012
Indian Penal Code, 1860 — Section 379
High Courts07 Jan 2020Disposed Of
Lallu Singh @ Lallu Singh Ghatwar @ Jogendra Singh And Anr Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts06 Jan 2020Dismissed
Manoj Ram Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0102
Indian Penal Code, 1860 — Section 323, 341, 379, 504
High Courts06 Jan 2020Allowed
Rakesh Kumar Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0101
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 341, 379, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)