Indian Penal Code, 1860 — Section 354B, 457Protection Of Children From Sexual Offences Act, 2012 — Section 7Code Of Criminal Procedure, 1973 — Section 164

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High Courts08 Jan 2020Disposed Of

Pankaj Kumar @ Pankaj Kumar Yadav Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0025

Indian Penal Code, 1860 — Section 395

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High Courts08 Jan 2020Disposed Of

Dhruplal Manjhi @ Dhruvlal Manjhi And Ors Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0024

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 324, 325, 326, 332, 333, 341, 353, 379Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts08 Jan 2020Disposed Of

Farida Khatoon And Anr Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0023

Indian Penal Code, 1860 — Section 307, 323, 324, 341, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts08 Jan 2020Disposed Of

Bittu Kumar Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0022

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 498(A), 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts08 Jan 2020Disposed Of

Jitendra Kumar And Ors Vs State Of Bihar Through District And Ors

Patna High Court · (2020) 01 PAT CK 0021

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High Courts07 Jan 2020Dismissed

Ranjeet Kumar Chaudhary Vs Mahadeo Paswan And Ors

Patna High Court · (2020) 01 PAT CK 0137

Constitution Of India, 1950 — Article 227

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High Courts07 Jan 2020Dismissed

Savitri Devi And Ors Vs Banarasi Sah And Anr

Patna High Court · (2020) 01 PAT CK 0136

Constitution Of India, 1950 — Article 227

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High Courts07 Jan 2020Disposed Of

Damrudhar Pandit @ Damrudhar Kumar Pandit Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0135

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 92(2)Constitution Of India, 1950 — Article 226

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High Courts07 Jan 2020Allowed

Sunil Lohar @ Sunil Sharma Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0134

Constitution Of India, 1950 — Article 226

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High Courts07 Jan 2020Allowed

Suraj Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0133

Indian Penal Code, 1860 — Section 34, 323, 341, 353, 504Bihar Prohibition And Excise Act, 2016 — Section 37(c), 38, 56, 56(b), 56(d), 60Constitution Of India, 1950 — Article 226

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High Courts07 Jan 2020Disposed Of

Murari Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0132

Bihar Mineral Rules 2019 — Rule 29(A)(2)(vii), 29(H)

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