High Courts22 Feb 1916
Nand Kumar Singh and Others Vs Bilas Ram Marwari and Others
Patna High Court · AIR 1917 Patna 79 : 40 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Section 2
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Patna High Court judgments
55,963 judgments · page 2,799 of 2,799
High Courts22 Feb 1914
Asman Singh and Others Vs Tulsi Singh and Others
Patna High Court · 39 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1963 — Section 42
High Courts16 Oct 1910Dismissed
Lachmi Singh and Others Vs Emperor
Patna High Court · (1910) 10 PAT CK 0001