High Courts15 Jun 1922
Bhangi Dubey Vs Emperor
Patna High Court · AIR 1923 Patna 519 : 72 Ind. Cas. 360a
Penal Code, 1860 (IPC) — Section 325
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,740 of 2,796
High Courts15 Jun 1922Dismissed
Nabijan Vs Mt. Sahifan and others
Patna High Court · (1922) 06 PAT CK 0009
High Courts13 Jun 1922
Musammat Bhagjogni Vs Sakhi Mahton and Another and Musammat Sonpi
Patna High Court · AIR 1923 Patna 575 : 77 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts13 Jun 1922
Kamal Nain Singh Vs Maharaja Bahadur Kesho Prasad Singh
Patna High Court · AIR 1922 Patna 310 : 68 Ind. Cas. 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts13 Jun 1922
Mahadeo Asram Prashad Sahi Vs Mt. Jagatraj Kuer and Others
Patna High Court · AIR 1924 Patna 298
Evidence Act, 1872 — Section 41
High Courts13 Jun 1922
(Kumar) Ramyad Singh Vs Chhedia Barhi and Others
Patna High Court · (1922) 06 PAT CK 0005
High Courts13 Jun 1922Dismissed
Tej Narain Sahu Vs Dal Ram Sahu
Patna High Court · (1922) 06 PAT CK 0003
High Courts13 Jun 1922
Mt. Sonekuar and Others Vs Baidyanath Sahay and Others
Patna High Court · (1922) 06 PAT CK 0001
High Courts12 Jun 1922
Raghunath Prasad and Others Vs The Bank of Bengal (Patna Branch)
Patna High Court · AIR 1924 Patna 295
High Courts12 Jun 1922
Bhagwandas and Another Vs Keshwarlal
Patna High Court · AIR 1923 Patna 36 : 70 Ind. Cas. 843
Contract Act, 1872 — Section 107
High Courts09 Jun 1922
B. and N.W. Railway Co. Vs Ramsaruphal Chaudhury
Patna High Court · 70 Ind. Cas. 109
Limitation Act, 1963 — Section 15
High Courts09 Jun 1922
Shaikh Mohammad Waheed Vs Musammat Sunder Basi Kuar
Patna High Court · AIR 1922 Patna 445 : 70 Ind. Cas. 714
High Courts08 Jun 1922
Banwari Lal Chowdhury Vs Moti Lal Chowdhury
Patna High Court · (1922) 06 PAT CK 0004
High Courts06 Jun 1922
Basdeo Narain Singh and Others Vs Harakh Narain Singh and Others
Patna High Court · AIR 1923 Patna 156 : 68 Ind. Cas. 942
High Courts06 Jun 1922
Padarath Kurmi Vs Emperor
Patna High Court · AIR 1922 Patna 552 : 72 Ind. Cas. 893
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 352
High Courts06 Jun 1922Dismissed
Sibuarayan Sah and others Vs Maisa Tada Prodhan and another
Patna High Court · (1922) 06 PAT CK 0011