COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,735 of 2,796
High Courts23 Nov 1922
Lalmoni Nonia and Another Vs Emperor
Patna High Court · AIR 1924 Patna 276
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 193
High Courts22 Nov 1922Dismissed
Mt. Ayodhya Kuar Vs Durga Prasad
Patna High Court · (1922) 11 PAT CK 0022
High Courts22 Nov 1922
Radhakanto Parhi Vs Mathura Mohan Parhi
Patna High Court · AIR 1924 Patna 187
Estates Partition Act, 1897 — Section 119, 25, 5(3)
High Courts21 Nov 1922
Mahadeo Prasad Sahu Vs Gajadhar Prasad Sahu
Patna High Court · AIR 1924 Patna 362
High Courts21 Nov 1922Allowed
(Maharaja) Bahadur Singh and others Vs Seth Hukum Chand and others
Patna High Court · (1922) 11 PAT CK 0001
High Courts20 Nov 1922
Rahim and Others Vs Emperor
Patna High Court · 72 Ind. Cas. 894
Penal Code, 1860 (IPC) — Section 114
High Courts20 Nov 1922
Rahim and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 377
Bengal Municipal Act, 1932 — Section 350Penal Code, 1860 (IPC) — Section 114
High Courts17 Nov 1922Allowed
Rai Saheb Sarju Lal and others Vs Baijnath Prashad Singh and others
Patna High Court · (1922) 11 PAT CK 0023
High Courts14 Nov 1922
Ramgobind Ram Vs King Emperor
Patna High Court · AIR 1924 Patna 381
Penal Code, 1860 (IPC) — Section 193
High Courts14 Nov 1922
Ramgobind Ram Vs Emperor
Patna High Court · 72 Ind. Cas. 887
Penal Code, 1860 (IPC) — Section 193
High Courts14 Nov 1922Allowed
(Babu) Kanhai Lal Khemka and others Vs (Babu) Thakur Prasad Singh and others
Patna High Court · (1922) 11 PAT CK 0005
High Courts13 Nov 1922
Basanta Kumari Dasi Vs Balmakund Marwari and Others
Patna High Court · AIR 1923 Patna 371 : 72 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 182
High Courts13 Nov 1922
Parsotim Das Vs Firm Jangli Sao and Another
Patna High Court · 77 Ind. Cas. 865
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts09 Nov 1922
Kartar Rai and Another Vs Taley Chowdhury and Others
Patna High Court · AIR 1923 Patna 218 : 81 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Nov 1922Dismissed
Ramcharan Singh Vs Sheo Dutta Singh
Patna High Court · (1922) 11 PAT CK 0024
High Courts07 Nov 1922Dismissed
Juanendra Nath Ghosh Vs Kumar Jogendra Narain Sinha
Patna High Court · (1922) 11 PAT CK 0021
High Courts07 Nov 1922
Pandit Rameshivendra Narayan Ojha and others Vs Babu Awadh Behari Saran
Patna High Court · (1922) 11 PAT CK 0006