COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,716 of 2,796
High Courts15 Nov 1923
Sunder Lal Vs Raghunandan Prasad and Others
Patna High Court · AIR 1924 Patna 465
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6, 53
High Courts15 Nov 1923
Phulmani Mundain and Another Vs Emperor
Patna High Court · 77 Ind. Cas. 801
Penal Code, 1860 (IPC) — Section 109, 302, 304A
High Courts15 Nov 1923
Mt. Taibunnissa Begum Vs Jagdip Pandey and Others
Patna High Court · AIR 1924 Patna 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts15 Nov 1923
Pritam Ram and Another Vs Dharo Rai and Others
Patna High Court · AIR 1924 Patna 772
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4), Order 32 Rule 4(3), Order 9 Rule 13
High Courts14 Nov 1923
Bishun Lal and Another Vs Bindeshwari Sahu
Patna High Court · AIR 1924 Patna 712
Chotanagpur Tenancy Act, 1908 — Section 181, 181(b)
High Courts14 Nov 1923
Zahur Main and Another Vs Puran Singh and Others
Patna High Court · AIR 1924 Patna 525
Succession Certificate Act, 1889 — Section 4
High Courts14 Nov 1923
Binode Behari Bose and Others Vs Tokhi Singh and Another
Patna High Court · AIR 1924 Patna 604
Bengal Tenancy Act, 1885 — Section 70
High Courts14 Nov 1923
Khub Lal Upadhya Vs Jhapsi Kundu and Others
Patna High Court · AIR 1924 Patna 613
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 34 Rule 1, 99
High Courts13 Nov 1923
Gobind Singh and Others Vs Gopal Saran Singh
Patna High Court · AIR 1924 Patna 343
Trusts Act, 1882 — Section 71, 77, 83
High Courts13 Nov 1923
Gobind Singh and Others Vs Maharaj Kumar Gopal Saran Singh
Patna High Court · 80 Ind. Cas. 652
Penal Code, 1860 (IPC) — Section 71, 77, 83, 94
High Courts12 Nov 1923
Nand Kishore Chaudhury and Others Vs Maharajdhiraj Sir Rameshwar Singh Bahadur
Patna High Court · AIR 1924 Patna 515
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts12 Nov 1923
Dipa Mahton Vs Lala Sheonandan Prasad and Others
Patna High Court · AIR 1924 Patna 342
Bengal Tenancy Act, 1885 — Section 158B
High Courts12 Nov 1923
Akal Ahir and Others Vs Baijnath Das and Others
Patna High Court · AIR 1924 Patna 709
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Nov 1923
Narendra Nath Sarkar and Others Vs East Indian Railway Company and Others
Patna High Court · 77 Ind. Cas. 807
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147
High Courts12 Nov 1923
Dipa Mahton Vs Sheo Nandan Prasad and Others
Patna High Court · 80 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 158 B
High Courts12 Nov 1923
Narendra Nath Sarkar and Others Vs East Indian Railway and Others
Patna High Court · AIR 1924 Patna 717
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147
High Courts12 Nov 1923
Balmukund Ram Marwari Vs Madho Prashad @ Madhuri Lal
Patna High Court · AIR 1924 Patna 714