COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 2,678 of 2,796

High Courts16 Jul 1926

Halim and Another Vs Emperor

Patna High Court · AIR 1927 Patna 86

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High Courts16 Jul 1926

Purendar Jha Vs Nunulal Jha

Patna High Court · 102 Ind. Cas. 214

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 191, 193, 51

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High Courts15 Jul 1926

Rambirich Ahir and Another Vs King-Emperor

Patna High Court · AIR 1926 Patna 569

Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)

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High Courts14 Jul 1926

Maini Missir Vs Emperor

Patna High Court · AIR 1927 Patna 111 : 100 Ind. Cas. 961

Criminal Procedure Code, 1898 (CrPC) — Section 12, 13, 14, 144, 15Penal Code, 1860 (IPC) — Section 172, 188

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High Courts13 Jul 1926

Rai Brinandan Parshad and Others Vs Mahabir Prasad and Others

Patna High Court · AIR 1927 Patna 142

Evidence Act, 1872 — Section 78(2)Limitation Act, 1908 — Article 176, 178

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High Courts13 Jul 1926

The Hon''ble Maharaja Kesho Prasad Singh Vs Kirtarath and Others

Patna High Court · AIR 1926 Patna 577 : 97 Ind. Cas. 282

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High Courts13 Jul 1926

Darbari Lal Vs Khetra Chandra Mitra and Others

Patna High Court · AIR 1927 Patna 41

Transfer of Property Act, 1882 — Section 59

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High Courts13 Jul 1926

Chote Lal Nand Kishore Nath Shah Deo Vs Tula Singh and Others

Patna High Court · AIR 1926 Patna 561

Chotanagpur Tenancy Act, 1908 — Section 71Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts13 Jul 1926

Kashi Ram-Karoo Ram Vs East Indian Railway Co.

Patna High Court · AIR 1927 Patna 9

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High Courts12 Jul 1926

Radhey Kishan Lal Vs Rameshwar Prasad

Patna High Court · AIR 1927 Patna 51 : 97 Ind. Cas. 255

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High Courts12 Jul 1926

Maharaja Guru Mahadeo Ashram Prasad Sahi Bahadur Vs The Commissioner of Income Tax Bihar and Orissa

Patna High Court · AIR 1927 Patna 133 : 100 Ind. Cas. 897

Income Tax Act, 1961 — Section 10, 4, 6, 66, 8

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High Courts12 Jul 1926

Suba Ahir and Others Vs Emperor

Patna High Court · AIR 1927 Patna 27

Criminal Procedure Code, 1898 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 147, 148

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High Courts12 Jul 1926Dismissed

Bhairo Nath Vs Shanke Pahan

Patna High Court · (1926) 07 PAT CK 0007

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High Courts09 Jul 1926

Mina Mahto and Others Vs Doman Mahto and Others

Patna High Court · AIR 1926 Patna 564 : 97 Ind. Cas. 152

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High Courts08 Jul 1926Dismissed

Kusunda Nayadi Collieries Vs Bholanath Sarkar and others

Patna High Court · (1926) 07 PAT CK 0041

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High Courts08 Jul 1926

Syed Nazir Husain and Another Vs Syed Aulad Haider and Others

Patna High Court · AIR 1926 Patna 460 : 96 Ind. Cas. 1010

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High Courts08 Jul 1926

Permanand Kumar and Others Vs Bhon Lohar and Others

Patna High Court · AIR 1926 Patna 457

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u), 115

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High Courts08 Jul 1926

Mt. Sheoratni Vs Munshi Lall

Patna High Court · AIR 1926 Patna 542

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High Courts07 Jul 1926

Bashist Narayan Singh Vs Bindeshwary Prasad Singh and Others

Patna High Court · AIR 1926 Patna 537

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High Courts07 Jul 1926

Hirday Narain Singh and Others Vs Jugal Prasad Singh

Patna High Court · AIR 1927 Patna 2

Bengal Tenancy Act, 1885 — Section 153, 75Transfer of Property Act, 1882 — Section 136

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