COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,513 of 2,660

High Courts08 Jul 1929

Kamta Prasad Vs Lachmi Sah and Others

Patna High Court · 123 Ind. Cas. 71

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High Courts08 Jul 1929

Saudagar Singh and Others Vs Emperor

Patna High Court · AIR 1929 Patna 527

Penal Code, 1860 (IPC) — Section 302

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High Courts06 Jul 1929

Dharam Singh Mahto and Another Vs Sonaram Mahto and Others

Patna High Court · AIR 1929 Patna 552

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts05 Jul 1929

Munshi Mahton and Others Vs Lachman Lal and Others

Patna High Court · 120 Ind. Cas. 765

Civil Procedure Code, 1908 (CPC) — Section 155, 2Limitation Act, 1963 — Section 12

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High Courts05 Jul 1929

Dubraj Mahto and Others Vs Lalji Sahai

Patna High Court · AIR 1929 Patna 639

Limitation Act, 1963 — Article 144

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High Courts04 Jul 1929

Ramlakhan Singh Vs Bhaia Chathu Sahi and Another

Patna High Court · AIR 1929 Patna 624

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High Courts03 Jul 1929

Guley Kunjra and Others Vs Imam Ali and Others

Patna High Court · AIR 1930 Patna 596

Bengal Tenancy Act, 1885 — Section 48, 49

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High Courts03 Jul 1929

Hirday Narain Singh and Another Vs Emperor

Patna High Court · AIR 1929 Patna 500 : 119 Ind. Cas. 888

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471Registration Act, 1908 — Section 73, 74, 82

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High Courts02 Jul 1929

Leda Bhagat Vs Emperor

Patna High Court · AIR 1931 Patna 384

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts02 Jul 1929

Babu Lal Mahton Vs Ram Saran Singh

Patna High Court · AIR 1930 Patna 26

Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228, 355

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High Courts02 Jul 1929

Bhikari Pati Vs Emperor

Patna High Court · AIR 1930 Patna 545 : 128 Ind. Cas. 114

Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 392Penal Code, 1860 (IPC) — Section 120B, 201, 302, 311, 34

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High Courts02 Jul 1929

Banti Pande Vs Emperor

Patna High Court · AIR 1930 Patna 550

Criminal Procedure Code, 1898 (CrPC) — Section 529(e)Penal Code, 1860 (IPC) — Section 211, 307

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High Courts02 Jul 1929

Gopinath Sahu Vs Arrah Municipality

Patna High Court · AIR 1929 Patna 510

Bihar and Orissa Food Adulteration Act, 1919 — Section 8, 9, 9(2)

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High Courts01 Jul 1929

(Rai) Jagdish Prasad Vs Jamuna Prasad

Patna High Court · AIR 1930 Patna 559

Bengal Tenancy Act, 1885 — Section 30(b)

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High Courts01 Jul 1929

Lalbihari Singh Vs Emperor

Patna High Court · AIR 1929 Patna 514 : 120 Ind. Cas. 297

Criminal Procedure Code, 1898 (CrPC) — Section 15, 190, 191, 200Penal Code, 1860 (IPC) — Section 211, 379Police Act, 1861 — Section 23, 24, 25

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High Courts01 Jul 1929

Manmohan Rai Vs Emperor

Patna High Court · AIR 1930 Patna 510

Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 337, 400

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High Courts28 Jun 1929

Damodar Jha Vs Baldeo Prasad

Patna High Court · AIR 1930 Patna 575

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High Courts28 Jun 1929

Sukhdeo Narain Vs Emperor

Patna High Court · AIR 1929 Patna 506

Penal Code, 1860 (IPC) — Section 408

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High Courts27 Jun 1929

Chandi Charan Chakravarti Vs Panchanand Pandit

Patna High Court · AIR 1930 Patna 526

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(e), Order 21 Rule 2(3)Limitation Act, 1963 — Article 174

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High Courts27 Jun 1929

Nathan Gope and Others Vs Emperor

Patna High Court · AIR 1929 Patna 654

Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3), 108

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