COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,512 of 2,660

High Courts18 Jul 1929

Nanoo Vs Muni Lal and Another

Patna High Court · AIR 1929 Patna 738

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High Courts16 Jul 1929

Sheopujan Missir Vs Birna Pandey

Patna High Court · AIR 1929 Patna 633

Evidence Act, 1872 — Section 115, 91

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High Courts16 Jul 1929

Jagdish Prasad Vs Emperor

Patna High Court · AIR 1929 Patna 716

Criminal Procedure Code, 1898 (CrPC) — Section 414

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High Courts16 Jul 1929Dismissed

Manohar Singh Vs Gosain Janki Das

Patna High Court · (1929) 07 PAT CK 0001

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High Courts15 Jul 1929Dismissed

Raghosaran Prasad Vs (Lale) Bishundeo Narain

Patna High Court · (1929) 07 PAT CK 0013

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High Courts12 Jul 1929

Bishnath Singh Vs Musammat Bibi Ayesha

Patna High Court · AIR 1930 Patna 224 : 120 Ind. Cas. 477

Bengal Tenancy Act, 1885 — Section 182, 21, 44(c)

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High Courts12 Jul 1929

Rambahadur and Others Vs Banwari Lal

Patna High Court · AIR 1929 Patna 642

Court Fees Act, 1870 — Section 7(v), 7(x)Suits Valuation Act, 1887 — Section 8

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High Courts11 Jul 1929

Bank of Bihar Ltd. Vs Bihari Prasad

Patna High Court · AIR 1929 Patna 728

Civil Procedure Code, 1908 (CPC) — Section 103

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High Courts10 Jul 1929

Kharag Narayan Vs Secy. of State and Another

Patna High Court · AIR 1929 Patna 743

Cess Act, 1880 — Section 102, 41(2)

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High Courts10 Jul 1929

Satyanarain Mullick Vs Jinsi Sah and Others

Patna High Court · AIR 1929 Patna 553

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 11(A)

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High Courts10 Jul 1929

Moghab Pande and Others Vs Ragho Pande and Others

Patna High Court · AIR 1929 Patna 730

Transfer of Property Act, 1882 — Section 63, 83

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High Courts10 Jul 1929

Raja Kirtyanand Singh and Others Vs Raja Pirthiohand Lal Choudhri

Patna High Court · AIR 1929 Patna 597 : 120 Ind. Cas. 315

Civil Procedure Code, 1908 (CPC) — Section 145, 43, 48Limitation Act, 1963 — Section 15

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High Courts10 Jul 1929

Sohan Lohar Vs Jiutupadhya and Others

Patna High Court · AIR 1930 Patna 291

Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(3), 438

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High Courts09 Jul 1929

Mary Josephine Pompeii Connally Vs James Sidney Osmond Conally

Patna High Court · AIR 1930 Patna 63 : 120 Ind. Cas. 465

Limitation Act, 1963 — Section 5

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High Courts09 Jul 1929

Sakaldip Singh Vs Imrit Barhi and Musammat Bhagmania and Others

Patna High Court · AIR 1930 Patna 71 : 120 Ind. Cas. 292

Specific Relief Act, 1963 — Section 42

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High Courts09 Jul 1929

Dukhu Mandal and Others Vs Gopinath Biswas

Patna High Court · AIR 1929 Patna 559 : 119 Ind. Cas. 881

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts09 Jul 1929

Gauri Lal and Others Vs Raja Babu

Patna High Court · AIR 1929 Patna 626 : 123 Ind. Cas. 634

Guardians and Wards Act, 1890 — Section 41SUITS VALUATION ACT, 1887 — Section 8

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High Courts09 Jul 1929

Jageyanand Pande and Others Vs Girjananda Pande and Others

Patna High Court · AIR 1929 Patna 590

Bengal Tenancy Act, 1885 — Section 106

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High Courts08 Jul 1929

Jainath Pati Vs Ramlakhan Prasad and Others

Patna High Court · AIR 1929 Patna 505

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145

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High Courts08 Jul 1929

Ramphal Das and Others Vs Emperor

Patna High Court · AIR 1929 Patna 705 : 123 Ind. Cas. 75

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 147, 148, 326Penal Code, 1860 (IPC) — Section 149

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