High Courts14 Feb 1930
Ramkumar Agarwala Vs Ramcharan Hanuman Sonar and Another
Patna High Court · AIR 1930 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,506 of 2,660
High Courts13 Feb 1930
Promotho Nath Mitra and Others Vs Bipin Behari Bose and Others
Patna High Court · AIR 1930 Patna 336
High Courts12 Feb 1930
Khatir Jama Khan and Another Vs Emperor
Patna High Court · AIR 1930 Patna 385 : 123 Ind. Cas. 393
Penal Code, 1860 (IPC) — Section 380, 414, 457
High Courts12 Feb 1930
In Re: Mt. Lakhandei Kuer; In re: Udai Narain Singh
Patna High Court · AIR 1930 Patna 384(1)
High Courts11 Feb 1930
Amanatullah Mian Vs Raghunath Prasad
Patna High Court · AIR 1930 Patna 279
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 Feb 1930
Ganesh Das Kalu Ram Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 167(1)
High Courts07 Feb 1930
Surjug Singh Vs Deosaran Singh and Another
Patna High Court · 123 Ind. Cas. 395
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts07 Feb 1930
Bishambar Mahton Vs Emperor
Patna High Court · 128 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts06 Feb 1930
Dewal Mahton and Another Vs Emperor
Patna High Court · AIR 1930 Patna 499
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 379
High Courts05 Feb 1930
Durga Prasad and Another Vs Sriniwas Sureka and Another
Patna High Court · AIR 1930 Patna 368 : 123 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts31 Jan 1930
Bisheshar Singh Vs Patan Mahton and Others
Patna High Court · AIR 1930 Patna 485 : 123 Ind. Cas. 615
Bengal Tenancy Act, 1885 — Section 103B, 24, 27
High Courts31 Jan 1930
Gobind Gorhi and Others Vs Baldeo Ram and Others
Patna High Court · AIR 1930 Patna 293
Evidence Act, 1872 — Section 145
High Courts30 Jan 1930
Ganu Shukul and Others Vs Emperor
Patna High Court · 123 Ind. Cas. 397
Criminal Procedure Code, 1898 (CrPC) — Section 88
High Courts30 Jan 1930
Emperor Vs Lalchand Teli and Another
Patna High Court · 123 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 180, 182, 190, 195, 211Penal Code, 1860 (IPC) — Section 114
High Courts29 Jan 1930Allowed
Keshav Prasad Singh Vs Bansidhar Lal and another
Patna High Court · (1930) 01 PAT CK 0027
High Courts29 Jan 1930
Shaikh Khairullah Vs Behari Hajjam
Patna High Court · AIR 1930 Patna 411 : 123 Ind. Cas. 628
Bengal Tenancy Act, 1885 — Section 182, 49
High Courts29 Jan 1930
Naurangi Tewari and Others Vs Kanhaiya Tewari and Another
Patna High Court · AIR 1930 Patna 568 : 123 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 103BCivil Procedure Code, 1908 (CPC) — Section 103
High Courts29 Jan 1930
Tilakdhari Singh and Others Vs Kuman Das
Patna High Court · AIR 1930 Patna 201 : 123 Ind. Cas. 403
Bengal Tenancy Act, 1885 — Section 3(9), 5(2)
High Courts21 Jan 1930
Sambhu Patra Vs Emperor
Patna High Court · AIR 1931 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 34Penal Code, 1860 (IPC) — Section 302