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Patna High Court judgments

53,185 judgments · page 2,504 of 2,660

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High Courts25 Apr 1930

Krishna Pati and Brundaban Pati Vs Emperor

Patna High Court · AIR 1930 Patna 520

Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 352
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High Courts25 Apr 1930

(Thakur) Naunit Prayaji Vs Bandhu Mahton and Others

Patna High Court · AIR 1930 Patna 414

Bengal Tenancy Act, 1885 — Section 150
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High Courts24 Apr 1930

Gobind Chandra Das and Others Vs Hayagriba Upadhaya and Others

Patna High Court · AIR 1932 Patna 162

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High Courts24 Apr 1930

Lakhan Choudhry Vs Bacha Lal Singh

Patna High Court · AIR 1930 Patna 451

Bengal Tenancy Act, 1885 — Section 157
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High Courts24 Apr 1930

Jokhiram Surajmal Vs Chothmal Bhagirath

Patna High Court · AIR 1931 Patna 70

Bankruptcy Act, 1914 — Section 29
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High Courts23 Apr 1930

Maumohan Lal Bhagat Vs Bishun Lal Singh

Patna High Court · AIR 1930 Patna 384

Chotanagpur Tenancy Act, 1908 — Section 258, 87
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High Courts14 Apr 1930

Kisangopal Ganeriwala Vs Ram Lal

Patna High Court · AIR 1930 Patna 389

Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts11 Apr 1930

Charku Mahata and Others Vs Mahendra Nath Rai and Others

Patna High Court · AIR 1931 Patna 31

Chotanagpur Tenancy Act, 1908 — Section 258, 58, 85
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High Courts11 Apr 1930

Mt. Azizunnissa Vs Komal Singh and Others

Patna High Court · AIR 1930 Patna 579

Bengal Tenancy Act, 1885 — Section 69
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High Courts09 Apr 1930

Jaisri Lal Pande Vs Dukhlal Thakur

Patna High Court · AIR 1930 Patna 416

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
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High Courts09 Apr 1930

Debi Prasad Dhundhania and Others Vs Kusum Kumari and Others

Patna High Court · AIR 1930 Patna 442 : 128 Ind. Cas. 133

Santhal Parganas Settlement Regulations, 1872 — Section 6
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High Courts03 Apr 1930

Bhagalpur Municipality Vs Maulavi Faik

Patna High Court · AIR 1930 Patna 370

Presidency Small Cause Courts Act, 1882 — Section 25
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High Courts01 Apr 1930

Babui Radhika Debi Vs Ramasray Prasad Chowdhry and Others

Patna High Court · AIR 1930 Patna 403 : 128 Ind. Cas. 350

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
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High Courts01 Apr 1930

Ganpat Lal Vs Wazira Singh and Others

Patna High Court · AIR 1931 Patna 89

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High Courts31 Mar 1930

Mangu Ram Marwari Vs Homeshwar Singh

Patna High Court · AIR 1930 Patna 394

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High Courts28 Mar 1930

Nagar Mull and Others Vs Benares Bank Ltd.

Patna High Court · AIR 1931 Patna 58

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts25 Mar 1930

Jagdambika Prasad Vs Kali Singh

Patna High Court · AIR 1931 Patna 40

Contract Act, 1872 — Section 25
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High Courts24 Mar 1930

Mt.Bechni, and Others Vs Sheikh Sadique and Others

Patna High Court · AIR 1931 Patna 14

Provincial Insolvency Act, 1920 — Section 53, 54A
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High Courts21 Mar 1930

Bibhuti Prasad Chaudhury and Others Vs Mt. Pan Kuer and Others

Patna High Court · AIR 1930 Patna 488

Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 263
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High Courts20 Mar 1930

Sukhan Ahir Vs Emperor

Patna High Court · AIR 1930 Patna 497

Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
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