High Courts17 Sept 1934
Uchit Lal Misser and Another Vs Raghunandan Tewari and Others
Patna High Court · AIR 1934 Patna 666
Santhal Parganas Settlement Regulations, 1872 — Section 27, 27(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,461 of 2,660
High Courts12 Sept 1934
Mt. Kabutri and Others Vs Ram Prashad Sahu and Others
Patna High Court · AIR 1934 Patna 683
Penal Code, 1860 (IPC) — Section 151, 47
High Courts11 Sept 1934Dismissed
Tribhuan Ojha Vs Ramchandra Dube
Patna High Court · (1934) 09 PAT CK 0030
High Courts07 Sept 1934
Gopal Tewari Vs Ramdhari Pandey
Patna High Court · AIR 1934 Patna 662
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1934
Mt. Bhago Kuar and Another Vs Dulhin Rajbansi Kuer and Others
Patna High Court · AIR 1934 Patna 660
High Courts07 Sept 1934
Bhubneshwari Prasad Singh and Others Vs Harihar Prasad Singh and Others
Patna High Court · AIR 1934 Patna 664
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Sept 1934
Lachmi Chand Suchanti Vs Ram Pratap Chaudhuri and Others
Patna High Court · AIR 1934 Patna 670(1)
Bihar and Orissa Local Self-Government Act, 1885 — Section 138Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
High Courts06 Sept 1934
Mt. Laltapati Kuer Vs Narain Mahton and Others
Patna High Court · AIR 1934 Patna 663
High Courts05 Sept 1934Dismissed
Hari Lal and others Vs Emperor
Patna High Court · (1934) 09 PAT CK 0001
High Courts04 Sept 1934
Kirti Narayan Singh and Others Vs Surendra Mohan Singh and Others
Patna High Court · AIR 1934 Patna 624
Transfer of Property Act, 1882 — Section 68, 98
High Courts04 Sept 1934
Gobinda Chandra Patnaik and Another Vs Rani Harsa Mukhi Dasi
Patna High Court · AIR 1934 Patna 632
High Courts04 Sept 1934Dismissed
Badri Narain Sahu Vs Lachminia
Patna High Court · (1934) 09 PAT CK 0009
High Courts03 Sept 1934
Ram Bhusan Das Vs Bachu Rai
Patna High Court · AIR 1934 Patna 641
Court Fees Act, 1870 — Section 7(4)(c), 7(5)
High Courts03 Sept 1934
Hari Ahir and Others Vs Sri Sanghat Chacha and Another
Patna High Court · AIR 1934 Patna 617(1)
Evidence Act, 1872 — Section 13(a), 32(3), 32(7)
High Courts03 Sept 1934
Srinandan Prasad Singh and others Vs Mithan Mahton and others
Patna High Court · (1934) 09 PAT CK 0019
High Courts03 Sept 1934
Baban Misra and Others Vs Bishwanath Pande and Others
Patna High Court · AIR 1934 Patna 681
Transfer of Property Act, 1882 — Section 92
High Courts03 Sept 1934
Mt. Amiran and Another Vs Mt. Kaniz Aisha and Others
Patna High Court · AIR 1934 Patna 627
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts30 Aug 1934
Jagadish Bahadur Vs Ramji Ram and Another
Patna High Court · AIR 1934 Patna 659
High Courts30 Aug 1934
Habibul Rahman Khan Vs Anwar Khan
Patna High Court · AIR 1934 Patna 629(1)
Limitation Act, 1963 — Section 19Stamp Act, 1899 — Article 1 Schedule 1
High Courts29 Aug 1934
Baza''at Ahmad Vs Ali Hussain and Others
Patna High Court · AIR 1934 Patna 637