High Courts15 Nov 1934Dismissed
Kusum Kumari Vs Biseswar Lal Marwari and others
Patna High Court · (1934) 11 PAT CK 0014
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,459 of 2,660
High Courts14 Nov 1934
Ramnath Rai and Another Vs Emperor
Patna High Court · AIR 1934 Patna 483
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 411
High Courts12 Nov 1934Dismissed
Brijlal Geinka and others Vs Janendra Narain Chaudhari Bahadur and others
Patna High Court · (1934) 11 PAT CK 0013
High Courts12 Nov 1934Allowed
Seauddin and others Vs Nakal Singh and others
Patna High Court · (1934) 11 PAT CK 0004
High Courts09 Nov 1934
Sm. Bhubaneswari Dasi Vs Pulin Krista Rai
Patna High Court · (1934) 11 PAT CK 0021
High Courts09 Nov 1934Allowed
Bhagwat Singh and others Vs Kumar Kamakhaya Narain Singh
Patna High Court · (1934) 11 PAT CK 0012
High Courts09 Nov 1934Allowed
Madhusudan Mahanty and others Vs Norottam Barik and others
Patna High Court · (1934) 11 PAT CK 0002
High Courts05 Nov 1934Dismissed
Dalip Narayan Singh Vs Suraj Narayan Missir and another
Patna High Court · (1934) 11 PAT CK 0027
High Courts05 Nov 1934Dismissed
Kashi Sinha and others Vs Ganga Singh and others
Patna High Court · (1934) 11 PAT CK 0022
High Courts02 Nov 1934Dismissed
Rambrich Lal and others Vs Syed Mohammad Saheb
Patna High Court · (1934) 11 PAT CK 0007
High Courts01 Nov 1934Dismissed
Soma Singh Vs Jaigobind Pande and another
Patna High Court · (1934) 11 PAT CK 0009
High Courts31 Oct 1934Dismissed
Rahman and others Vs Emperor
Patna High Court · (1934) 10 PAT CK 0015
High Courts30 Oct 1934Dismissed
Jagdish Prasad Narayan Singh Vs Mathura Prasad Singh and others
Patna High Court · (1934) 10 PAT CK 0009
High Courts30 Oct 1934Dismissed
Ram Racheya Singh and others Vs Kamakhya Narayan Singh
Patna High Court · (1934) 10 PAT CK 0001
High Courts29 Oct 1934
Jagnarain Dubey and others Vs Ghinhu Dubey
Patna High Court · (1934) 10 PAT CK 0012
High Courts11 Oct 1934Dismissed
Lala Bisheshwar Dayal and others Vs Chedi Singh and others
Patna High Court · (1934) 10 PAT CK 0016
High Courts11 Oct 1934
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs MAHARANI LAKSHMIBATI SAHEBA OF DARBHANGA.
Patna High Court · AIR 1935 Patna 8 : (1935) 3 ITR 49
High Courts09 Oct 1934Allowed
Sri Satyanarain Sami and another Vs Jamuna Bai and another
Patna High Court · (1934) 10 PAT CK 0017
High Courts06 Oct 1934Dismissed
Kanhaiya Lal Kishori Lal Vs Shoa Lal Chowth Mall
Patna High Court · (1934) 10 PAT CK 0005