High Courts11 Mar 1935
Bhimraj Kanai Lal (Firm) and others Vs Munia Sethani
Patna High Court · (1935) 03 PAT CK 0006
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,454 of 2,660
High Courts08 Mar 1935Dismissed
Mahindra Ojha Vs Sitaram Ojha
Patna High Court · (1935) 03 PAT CK 0008
High Courts08 Mar 1935Allowed
Bhajan Kahar and others Vs Jogesh Prasad Singh
Patna High Court · (1935) 03 PAT CK 0001
High Courts07 Mar 1935Allowed
Hari Mahton and another Vs Saheb Lal Singh
Patna High Court · (1935) 03 PAT CK 0002
High Courts06 Mar 1935Dismissed
Ram Janam Singh Vs Mohan Lall Ahir
Patna High Court · (1935) 03 PAT CK 0012
High Courts06 Mar 1935Allowed
Ram Ranbijay Prasad Singh Vs Ramgirhi Rai and others
Patna High Court · (1935) 03 PAT CK 0003
High Courts05 Mar 1935
Ramjanam Tewari and others Vs Emperor
Patna High Court · (1935) 03 PAT CK 0014
High Courts28 Feb 1935Dismissed
Hakim Muhammad Naziruddin and others Vs Raja Ram and another
Patna High Court · (1935) 02 PAT CK 0025
High Courts28 Feb 1935Allowed
Mrs. M. D''Silva Vs Mrs. Minnie Lal
Patna High Court · (1935) 02 PAT CK 0019
High Courts27 Feb 1935Dismissed
Laldhari Tewari and others Vs Jhari Tewari and others
Patna High Court · (1935) 02 PAT CK 0005
High Courts26 Feb 1935Allowed
Dukha Lal Chaudhuri Vs Mt. Manabati and others
Patna High Court · (1935) 02 PAT CK 0010
High Courts22 Feb 1935
Mahabir La Vs Srimati Dulhin Rajan Kuer
Patna High Court · (1935) 02 PAT CK 0015
High Courts22 Feb 1935
Narsingh Das Marwari Vs Gulab Rai Marwari and another
Patna High Court · (1935) 02 PAT CK 0001
High Courts20 Feb 1935
Mt. Rameshwar Kuer and another Vs Shiolal Upadhaya and others
Patna High Court · (1935) 02 PAT CK 0020
High Courts20 Feb 1935
Hazari Lal Labh Vs Abdus Samad and others
Patna High Court · (1935) 02 PAT CK 0008
High Courts19 Feb 1935
District Board, Darbhanga and Another Vs Suraj Narain Sinha
Patna High Court · AIR 1936 Patna 198
Bengal Ferries Act, 1885 — Section 17Court of Wards Act, 1879 — Section 51
High Courts18 Feb 1935Dismissed
Muni Lal Seth and others Vs Mahabir Ram Halwai
Patna High Court · (1935) 02 PAT CK 0023
High Courts18 Feb 1935
Parbati Kuer Vs Baijnath Prasad Narain Singh and Another
Patna High Court · AIR 1936 Patna 200
Civil Procedure Code, 1908 (CPC) — Section 11